High Courts04 Dec 1939
Chhati Lal Vs Ram Chariter Sahu and Others
Patna High Court · AIR 1941 Patna 215
Registration Act, 1908 — Section 23
COURT ARCHIVE
Patna High Court judgments, 1939
248 judgments · page 2 of 13
High Courts04 Dec 1939
Deopujan Mahto Vs Kukur Ahir
Patna High Court · AIR 1940 Patna 198
Criminal Procedure Code, 1898 (CrPC) — Section 517Penal Code, 1860 (IPC) — Section 414
High Courts03 Dec 1939
Harihar Gir Vs Dulhin and Others
Patna High Court · AIR 1940 Patna 432
Civil Procedure Code, 1908 (CPC) — Section 47, 48
High Courts01 Dec 1939
Saroda Prasad Ghosh and Another Vs Debendra Nath Ghosh and Others
Patna High Court · AIR 1940 Patna 257
Succession Act, 1925 — Section 105, 97
High Courts01 Dec 1939
Matta Jaggilodu Vs Matta Byramma
Patna High Court · AIR 1941 Patna 349
Contract Act, 1872 — Section 23Penal Code, 1860 (IPC) — Section 379Presidency Small Cause Courts Act, 1882 — Section 25
High Courts30 Nov 1939
Firm Harchandrai Anandram Vs Firm Kedarnath Nirmal Chandra Guha
Patna High Court · AIR 1940 Patna 353
High Courts30 Nov 1939
Ram Kumar Ram Saraff Vs Mohan Lal Maharaj
Patna High Court · AIR 1940 Patna 270
Transfer of Property Act, 1882 — Section 53
High Courts29 Nov 1939
Buxar Central Co-operative Bank Ltd. Vs Akhouri Bindhyachal Prasad Singh
Patna High Court · AIR 1940 Patna 261
Bihar and Orissa Co-operative Societies Act, 1935 — Section 24A
High Courts29 Nov 1939
Chatargoon Sao and Others Vs Babu Ramlal and Another
Patna High Court · AIR 1940 Patna 430
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 8, 8(a), 8(b)
High Courts27 Nov 1939
Ram Bilas Sharma and Others Vs Emperor.
Patna High Court · AIR 1940 Patna 375
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 143, 447
High Courts24 Nov 1939
Emperor Vs Kommoju Brahman
Patna High Court · AIR 1940 Patna 163
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
High Courts22 Nov 1939
Anandi Prasad and Others Vs Mt. Dulhin Kishori kuer
Patna High Court · AIR 1940 Patna 254
Succession Act, 1925 — Section 214, 302
High Courts22 Nov 1939
Badri Das and Another Vs Behari Lall Kamani and Another
Patna High Court · AIR 1940 Patna 197
High Courts17 Nov 1939
Bank of Bihar Ltd. Vs Omitave Chattarji and Another
Patna High Court · AIR 1940 Patna 283
Transfer of Property Act, 1882 — Section 100, 67
High Courts08 Nov 1939
Janki Rai and Others Vs Maharaja Bahadur Ram Ban Bijaya Prasad Singh
Patna High Court · AIR 1940 Patna 145
Bihar Tenancy Act, 1885 — Article 6 Schedule 3
High Courts07 Nov 1939
Muzafferpur Municipality Vs Tara Prasad and Others
Patna High Court · AIR 1940 Patna 313
Bihar and Orissa Municipal Act, 1922 — Section 259, 263Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts03 Nov 1939
Dhanu Lal Vs Kuldip Narayan Singh and Others
Patna High Court · AIR 1940 Patna 88
Contract Act, 1872 — Section 73
High Courts03 Nov 1939
Syed Zafar Ahsan and Others Vs Babu Jugeshwar Bux Roy and Another
Patna High Court · AIR 1940 Patna 135
High Courts02 Nov 1939
Domon Gope and Others Vs Het Narain Singh and Others
Patna High Court · AIR 1940 Patna 382
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145