High Courts21 Sept 1939
Khub Lal Chaudhuri and Others Vs Bechan Mandal and Others
Patna High Court · AIR 1940 Patna 49
Evidence Act, 1872 — Section 92
COURT ARCHIVE
Patna High Court judgments, 1939
248 judgments · page 4 of 13
High Courts21 Sept 1939
Mukhan Singh and Others Vs Babu Chandrika Prasad Singh and Others
Patna High Court · AIR 1940 Patna 371
Bihar Tenancy Act, 1885 — Section 178(1)(c), 179
High Courts20 Sept 1939
Surya Narain Acharya Vs Ram Tarak Misra and Another
Patna High Court · AIR 1940 Patna 64
Transfer of Property Act, 1882 — Section 101, 92
High Courts19 Sept 1939
Prabhavati Devi Vs Lila Singh
Patna High Court · AIR 1940 Patna 75
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Sept 1939
Singheshwar Singh and Others Vs Medni Prasad Singh and Others
Patna High Court · AIR 1940 Patna 65
Bihar Money Lenders Act, 1938 — Section 7Limitation Act, 1963 — Section 20
High Courts19 Sept 1939
Nripendra Nath Chatterji and Others Vs Arun Chandra Chatterji and Another
Patna High Court · AIR 1940 Patna 129
Contract Act, 1872 — Section 40(A)
High Courts19 Sept 1939
Bhubaneshwar Narayan Vs Rai Satyadeo Narayan and Others
Patna High Court · AIR 1940 Patna 74
High Courts18 Sept 1939
Surajmal Marwari and Another Vs Bhubaneshwar Prasad and Others
Patna High Court · AIR 1940 Patna 50
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts15 Sept 1939
Prahlad Chandra Singh Vs Bhim Mahto and Others
Patna High Court · AIR 1940 Patna 341
Bengal Tenancy Act, 1885 — Section 106Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts15 Sept 1939
Banwari Lal and Others Vs Shaikh Shukrullah and Others
Patna High Court · AIR 1940 Patna 204
Civil Procedure Code, 1908 (CPC) — Section 151, 97
High Courts14 Sept 1939
Ganesh Mahto Vs Bhawan Mahto and Another
Patna High Court · AIR 1940 Patna 151
Limitation Act, 1963 — Article 99
High Courts14 Sept 1939
Bodh Narain Mahto Vs Mahabir Pd. and Others
Patna High Court · AIR 1940 Patna 176
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Sept 1939
Sarjuprasad and Another Vs Deoki Singh and Others
Patna High Court · AIR 1940 Patna 147
Limitation Act, 1963 — Explanation 1 Article 182
High Courts13 Sept 1939
Rambrichh Singh and Others Vs Emperor
Patna High Court · AIR 1940 Patna 365
Penal Code, 1860 (IPC) — Section 147, 148, 302
High Courts13 Sept 1939
Sheikh Mohammad Murtaza and Others Vs Cyril Indernath Dey and Others
Patna High Court · AIR 1940 Patna 482
Chota Nagpur Encumbered Estates Act, 1876 — Section 21BChotanagpur Tenancy Act, 1908 — Section 108, 11
High Courts12 Sept 1939
Bulakram and Another Vs Ganga Bishun Chaudhuri
Patna High Court · AIR 1940 Patna 133
Specific Relief Act, 1877 — Section 39, 42
High Courts12 Sept 1939
Sheonandan Gope and Another Vs Shahdeo Khatik and Others
Patna High Court · AIR 1940 Patna 671
High Courts11 Sept 1939
Ram Ran Bijaya Prasad Singh Vs Abdul Ghani Khan and Others
Patna High Court · AIR 1939 Patna 682
High Courts08 Sept 1939
A. James Vs Ch. Achaibar Singh and Others
Patna High Court · AIR 1940 Patna 119
High Courts08 Sept 1939
Sri Thakur Kapildeo Bhagwan and Another Vs Ali Raza and Another
Patna High Court · AIR 1940 Patna 322
Bengal Tenancy Act, 1885 — Section 103B