High Courts24 Aug 1939
COMMISSIONER OF Income Tax, BIHAR and ORISSA Vs JUG SAH MUNI LAL SAH.
Patna High Court · AIR 1940 Patna 239 : (1939) 7 ITR 522
Income Tax Act, 1961 — Section 13, 34, 66
COURT ARCHIVE
Patna High Court judgments, 1939
248 judgments · page 6 of 13
High Courts24 Aug 1939
Harballav Prasad Chowdhury and Others Vs Jagballav Prasad Chowdhury and Another
Patna High Court · AIR 1940 Patna 7
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Aug 1939
Kamaleshwari Prasad and Another Vs Gangadhar Mal and Others
Patna High Court · AIR 1940 Patna 52
Contract Act, 1872 — Section 59Limitation Act, 1963 — Section 25
High Courts22 Aug 1939
Antarijyami Naik and Others Vs B.S. Rath
Patna High Court · AIR 1941 Patna 216
Provincial Insolvency Act, 1920 — Section 4, 5
High Courts22 Aug 1939
Suraj Prakash Puri and Another Vs Sant Lal Singh and Others
Patna High Court · AIR 1940 Patna 137
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts18 Aug 1939
Bachoo Prasad Singh and Others Vs Gobardhan Das and Others
Patna High Court · AIR 1940 Patna 62
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Aug 1939
Yellayi Sannaya Vs Sannayajulu Ramesham and Others
Patna High Court · AIR 1940 Patna 193
Specific Relief Act, 1877 — Section 9
High Courts17 Aug 1939
Hari Mohan Ojha and Another Vs Bansdhaj Pathak and Another
Patna High Court · AIR 1940 Patna 47
High Courts17 Aug 1939
Prahlad Das Vs Dasarathi Satpathi and Others
Patna High Court · AIR 1940 Patna 117
High Courts16 Aug 1939
Mazharul Haq and Others Vs Raghuber Singh and Others
Patna High Court · AIR 1940 Patna 142
Civil Procedure Code, 1908 (CPC) — Section 50, 55(4)
High Courts16 Aug 1939
Sankar Malik and Others Vs Raja Braja Sundar Deb
Patna High Court · AIR 1940 Patna 587
High Courts15 Aug 1939
Ramsagar Yadav and Another Vs M. Yunus and Another
Patna High Court · AIR 1940 Patna 32
Criminal Procedure Code, 1898 (CrPC) — Section 144, 523, 550
High Courts15 Aug 1939
Harekrishna Das Vs Sunamani Dei and Others
Patna High Court · AIR 1940 Patna 158
High Courts11 Aug 1939
Khedu Mahto and Others Vs Khonka Mahto and Others
Patna High Court · AIR 1939 Patna 591
Evidence Act, 1872 — Section 35
High Courts10 Aug 1939
Bishun Singh Vs Palakdhari Singh and Another
Patna High Court · AIR 1939 Patna 592
Bihar Money Lenders Act, 1938 — Section 15, 16
High Courts10 Aug 1939
Mt. Razia Begam Vs Krishnadeonarayan Mahtha and Others
Patna High Court · AIR 1940 Patna 17
Bihar Money Lenders Act, 1938 — Section 15, 16Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Aug 1939
Ram Ranbijaya Prasad Singh Vs Madho Turha and Others
Patna High Court · AIR 1939 Patna 623
High Courts09 Aug 1939
Haldher Prasad Singh and Another Vs Natha Singh and Others
Patna High Court · AIR 1940 Patna 3
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Aug 1939
Tejpal Marwari and Others Vs Kedarnath Himatsingka and Others
Patna High Court · AIR 1939 Patna 597
Civil Procedure Code, 1908 (CPC) — Section 104, 104(c)
High Courts08 Aug 1939
Patna City Municipality Vs Dwarka Prasad Singh and Others
Patna High Court · AIR 1939 Patna 683
Bihar and Orissa Municipal Act, 1922 — Section 172(f), 58, 62