High Courts06 Jan 1939
Mukteswar Trigunait and Others Vs Satya Charan Srimani
Patna High Court · AIR 1939 Patna 360
Bihar Money Lenders Act, 1938 — Section 11Contract Act, 1872 — Section 74Usurious Loans Act, 1918 — Section 3
COURT ARCHIVE
Patna High Court judgments, 1939
248 judgments · page 13 of 13
High Courts06 Jan 1939
Ranchi Zamindari Co. Ltd. Vs Pratab Udainath Sahi Deo and Another
Patna High Court · AIR 1939 Patna 209
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438
High Courts06 Jan 1939
Sukhraj Rai and Others Vs Prithvi Chand Lal Chaudhuri
Patna High Court · AIR 1939 Patna 203
Usurious Loans Act, 1918 — Section 3
High Courts05 Jan 1939
Rup Narain Pandey and Another Vs Sheo Sagar Tewari and Others
Patna High Court · AIR 1939 Patna 258
Bengal Tenancy Act, 1885 — Section 153
High Courts05 Jan 1939
Rajeshwari Prasad Singh and Others Vs Saheb Singh and Others
Patna High Court · AIR 1939 Patna 198
High Courts04 Jan 1939
Jadu Sahu and Another Vs Chamra Sahu and Others
Patna High Court · AIR 1939 Patna 222
Oaths Act, 1873 — Section 9
High Courts03 Jan 1939
RAJA BAHADUR DHAKESWAR PRASAD NARAYAN SINGH Vs THE COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1939) 7 ITR 260
Civil Procedure Code, 1908 (CPC) — Section 110Income Tax Act, 1961 — Section 10, 12, 66