High Courts10 Feb 1939
Ramdahin Pande and Others Vs Parmeshwar Singh and Others
Patna High Court · AIR 1940 Patna 160
COURT ARCHIVE
Patna High Court judgments, 1939
248 judgments · page 11 of 13
High Courts09 Feb 1939
Ganjhu Upendra Singh Vs Ganjhu Meghnath Singh
Patna High Court · AIR 1939 Patna 598
Transfer of Property Act, 1882 — Section 10, 111(f)
High Courts09 Feb 1939
Sidheshwar Prasad Singh Vs Ramcharitar Chaudhuri and Another
Patna High Court · AIR 1939 Patna 269
Bihar Tenancy Act, 1885 — Article 2(iii)(b)(ii) Schedule 3
High Courts08 Feb 1939
Kamakhya Narayan Singh Vs Chairman, Hazaribagh Municipality
Patna High Court · AIR 1939 Patna 499
Bihar and Orissa Municipal Act, 1922 — Section 12
High Courts07 Feb 1939
Briju Pandy Vs Gangu Ahir
Patna High Court · AIR 1939 Patna 294
Civil Procedure Code, 1908 (CPC) — Section 20, 20(c)
High Courts07 Feb 1939
Umrao Singh Vs Raunak Singh
Patna High Court · AIR 1939 Patna 495
Evidence Act, 1872 — Section 92Negotiable Instruments Act, 1881 (NI) — Section 46Presidency Small Cause Courts Act, 1882 — Section 25
High Courts07 Feb 1939
Ch. Bhuneshwar Prasad Singh Vs Brijmohan Singh and Others
Patna High Court · AIR 1939 Patna 559
Land Registration Act, 1876 — Section 55Transfer of Property Act, 1882 — Section 52
High Courts07 Feb 1939
Mian Ahir and Others Vs Paramhans Pathak
Patna High Court · AIR 1939 Patna 409
High Courts06 Feb 1939
Madho Prasad and Others Vs Gouri Dutt Genesh Lal and Others
Patna High Court · AIR 1939 Patna 323
Companies Act, 1882 — Section 4Contract Act, 1872 — Section 249, 25
High Courts31 Jan 1939
Ram Rambijaya Prasad Singh Vs Krishna Madho Singh and Others
Patna High Court · AIR 1939 Patna 364
High Courts31 Jan 1939
Ramnarain Singh and Others Vs Atal behari Singh and Others
Patna High Court · AIR 1939 Patna 387
High Courts30 Jan 1939
Sital Prasad Singh and Others Vs Ajablal Mander and Others
Patna High Court · AIR 1939 Patna 370
Bihar Money Lenders Act, 1938 — Section 10, 11, 9
High Courts30 Jan 1939
Ramasray Rai Vs Lal Bahadur Rai and Others
Patna High Court · AIR 1939 Patna 291
Contract Act, 1872 — Section 23
High Courts30 Jan 1939
Gorakh Sahu and Others Vs Sheo Nandan Singh and Others
Patna High Court · AIR 1939 Patna 571
High Courts30 Jan 1939
Ranbahadur Singh Thakur and Others Vs Awadhbehari Prasad Singh and Others
Patna High Court · AIR 1939 Patna 411
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47Evidence Act, 1872 — Section 92
High Courts27 Jan 1939
Kedar Nath Sahu Vs Basant Lal Sahu and Others
Patna High Court · AIR 1939 Patna 278
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts27 Jan 1939
Sourendra Mohan Sinha and Others Vs Kumar Jogendra Narain Sinha and Others
Patna High Court · AIR 1939 Patna 467
High Courts26 Jan 1939
Sital Prasad Sah and Another Vs Ramdas Sah and Others
Patna High Court · AIR 1939 Patna 274
Court Fees Act, 1870 — Section 7(iv)(c), 7(v)(iii)
High Courts24 Jan 1939
Deonandan Prasad Singh Vs Girdhar Prasad and Others
Patna High Court · AIR 1939 Patna 272
Bihar Tenancy Act, 1885 — Article 2 Schedule 3Land Registration Act, 1876 — Section 78, 81