High Courts23 Dec 1949Dismissed
Abdul Gafoor Butcher Vs Mohammad Rasul Nizamuddin
Patna High Court · AIR 1950 Patna 282
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
COURT ARCHIVE
Patna High Court judgments, 1949
145 judgments · page 1 of 8
High Courts23 Dec 1949Allowed
Keshvadeo Bagla Vs Ram Prasad Singh and Others
Patna High Court · AIR 1950 Patna 241
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4, Order 43 Rule 1
High Courts23 Dec 1949Dismissed
Tabarak Khan Vs Province of Bihar
Patna High Court · AIR 1950 Patna 228
Bihar Maintenance of Public Order (No. 2) Ordinance, 1949 — Section 23, 24, 4(1)Government of India Act, 1935 — Section 88, 88(2)
High Courts22 Dec 1949Allowed
Motilal Sahu Vs Ugrah Narain Sahu and Others
Patna High Court · AIR 1950 Patna 288
Transfer of Property Act, 1882 — Section 54
High Courts22 Dec 1949Dismissed
In Re: Gaya Sugar Mills Ltd., Lakhminarayan Bhadani and Others
Patna High Court · AIR 1950 Patna 237 : (1955) 3 BLJR 79
Companies Act, 1913 — Section 162, 175
High Courts21 Dec 1949Dismissed
Mt. Bibi Saleha and Others Vs Md. Zakariya Khan and Others
Patna High Court · AIR 1950 Patna 247
Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 101, 102, 103Limitation Act, 1908 — Article 91
High Courts21 Dec 1949Dismissed
Ambica Prasad Singh and Another Vs Ram Charitar Singh and Another
Patna High Court · AIR 1951 Patna 415
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Transfer of Property Act, 1882 — Section 130, 3, 6
High Courts20 Dec 1949Dismissed
Parsadi Dusadh Vs Md. Afaq and Others
Patna High Court · AIR 1950 Patna 252
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts19 Dec 1949Dismissed
Shital Prasad Singh and Others Vs Surendra Nath Chatterji and Others
Patna High Court · AIR 1950 Patna 253
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 2, Order 3 Rule 4, 47
High Courts16 Dec 1949
Subodh Gopal Bose Vs Province of Bihar and Others
Patna High Court · AIR 1950 Patna 222
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Contract Act, 1872 — Section 188Specific Relief Act, 1877 — Section 9
High Courts14 Dec 1949
Kaulasan Singh and others Vs Ramdut Singh and others
Patna High Court · (1949) 12 PAT CK 0006
High Courts13 Dec 1949Allowed
Anath Nath Bose Vs Manmatha Nath Basu and Others
Patna High Court · AIR 1950 Patna 255
Contract Act, 1872 — Section 69Evidence Act, 1872 — Section 115
High Courts12 Dec 1949Dismissed
Baldeo Sahu and Others Vs Sm. Dukhi Kuer and Another
Patna High Court · AIR 1952 Patna 98
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts08 Dec 1949
Ramjatan Bhagat and Others Vs Babu Net Lal Sah and Others
Patna High Court · AIR 1950 Patna 281
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4Transfer of Property Act, 1882 — Section 60
High Courts06 Dec 1949Dismissed
Kedar Nath Ambasta Vs Radha Shyam and Others
Patna High Court · AIR 1953 Patna 81
Hindu Womens Right to Property Act, 1937 — Section 3(2)Registration Act, 1908 — Section 17(2)
High Courts30 Nov 1949
Subba Rao and Others Vs The King
Patna High Court · AIR 1951 Patna 405
Criminal Procedure Code, 1898 (CrPC) — Section 205, 242, 243Public Gambling Act, 1867 — Section 1, 4
High Courts28 Nov 1949Dismissed
Darbari Kumar and Others Vs Khatir Mian and Others
Patna High Court · AIR 1950 Patna 202
Easements Act, 1882 — Section 32, 35, 4, 7Limitation Act, 1908 — Section 2(5), 26
High Courts28 Nov 1949Allowed
Bishwanath Tiwari and Others Vs Mt. Bachni and Others
Patna High Court · AIR 1950 Patna 218
Limitation Act, 1908 — Article 120, 125
High Courts25 Nov 1949Allowed
Dr. Sir Kameshwara Singh Vs Province of Bihar
Patna High Court · AIR 1950 Patna 179
High Courts25 Nov 1949Allowed
Ram Das Ram and Others Vs Dominion of India
Patna High Court · AIR 1950 Patna 215
Contract Act, 1872 — Section 152, 161Railways Act, 1890 — Section 72, 72(2)