High Courts26 Oct 1949
Rameshwar Lall Rostogi Vs The King
Patna High Court · AIR 1951 Patna 512
Essential Supplies (Temporary Powers) Act, 1946 — Section 3, 4, 7
COURT ARCHIVE
Patna High Court judgments, 1949
145 judgments · page 3 of 8
High Courts25 Oct 1949
Kasi Sao Vs The King
Patna High Court · AIR 1952 Patna 100
Essential Supplies (Temporary Powers) Act, 1946 — Section 11
High Courts07 Oct 1949
Mansid Oraon and Another Vs The King
Patna High Court · AIR 1951 Patna 380
Forest Act, 1927 — Section 20(1), 26(1)
High Courts26 Sept 1949
Sailajananda Pandey and Another Vs Lakhichand Sao and Others
Patna High Court · AIR 1951 Patna 502
Bengal Land Revenue Sales Act, 1859 — Section 37, 53Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100, 101Limitation Act, 1908 — Article 142, 144
High Courts26 Sept 1949Allowed
Ramsarup Das and Others Vs Rameshwar Das and Others
Patna High Court · AIR 1950 Patna 184
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 1, Order 22 Rule 11, Order 40 Rule 1
High Courts26 Sept 1949Dismissed
Ram Khelawan and Others Vs Lakshmi Prasad Singh and Others
Patna High Court · AIR 1950 Patna 194
High Courts23 Sept 1949
Jagat Kishore Pd. Narain Singh Vs Parmeshwar Singh and Others
Patna High Court · AIR 1951 Patna 348
Contract Act, 1872 — Section 73Limitation Act, 1908 — Article 115, 97, 24
High Courts21 Sept 1949Dismissed
Ganga Prasad Modi Vs Nagarmal Modi and Another
Patna High Court · AIR 1951 Patna 321
Arbitration Act, 1940 — Section 30
High Courts21 Sept 1949
Manik Chand Raut Vs Baldeo Chaudhary and Others
Patna High Court · AIR 1951 Patna 327
Transfer of Property Act, 1882 — Section 58, 60
High Courts19 Sept 1949
Rameswar Pd. Missir Vs Ramnath Khemka and Others
Patna High Court · AIR 1950 Patna 174
Transfer of Property Act, 1882 — Section 100, 82, 92, 95
High Courts14 Sept 1949Dismissed
Dominion of India Vs Jamunadas Agarwalla and Another
Patna High Court · AIR 1950 Patna 178
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Sept 1949Dismissed
Firm Mohar Lal Sahu and Another Vs Har Krishna Bhagat and Others
Patna High Court · AIR 1951 Patna 339
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50Limitation Act, 1908 — Article 183
High Courts12 Sept 1949Dismissed
Brajdeo Narain Singh Vs Dominion of India and Others
Patna High Court · AIR 1950 Patna 168
Civil Procedure Code, 1908 (CPC) — Section 115Independence Act, 1947 — Section 15(2)Limitation Act, 1908 — Article 171 , 181
High Courts09 Sept 1949Dismissed
Radha Kant Jha Vs Ramanup Singh and Others
Patna High Court · AIR 1950 Patna 166
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10
High Courts07 Sept 1949Allowed
Ram Pearilal Khandelwal Vs Surajmal Khandelwal and Others
Patna High Court · AIR 1952 Patna 84
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts05 Sept 1949Dismissed
Bhagirath Prasad Kamalia Vs Sm. Jamuna Devi and Another
Patna High Court · AIR 1950 Patna 211
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 8
High Courts05 Sept 1949Dismissed
Thakan Sahu and Others Vs Rampartap Mahto and Others
Patna High Court · AIR 1950 Patna 201
Transfer of Property Act, 1882 — Section 77
High Courts05 Sept 1949Dismissed
Province of Bihar Vs Thakkan Manjhi
Patna High Court · AIR 1950 Patna 181
Bihar Food Grains Control Order, 1947 — Section 3
High Courts02 Sept 1949Dismissed
Hasar Ali and Others Vs Ajodhaya Sah and Others
Patna High Court · AIR 1950 Patna 173
Transfer of Property Act, 1882 — Section 60
High Courts31 Aug 1949Dismissed
Bundi Singh Vs Shivanandan Prasad Sahu and Another
Patna High Court · AIR 1950 Patna 89
Bengal Public Demands Recovery Act, 1913 — Section 45, 46Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Specific Relief Act, 1877 — Section 42