High Courts18 Jul 1949Dismissed
Sant Prasad Singh and Another Vs Charitar Singh and Others
Patna High Court · AIR 1951 Patna 539
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Patna High Court judgments, 1949
145 judgments · page 5 of 8
High Courts12 Jul 1949Dismissed
Jagdish Prasad Pal and Another Vs Province of Bihar and Others
Patna High Court · AIR 1950 Patna 41
Bihar Maintenance of Public Order (No. 2) Ordinance, 1949 — Section 2(1)
High Courts12 Jul 1949Dismissed
Bhutnath Ghosh and Others Vs Province of Bihar and Others
Patna High Court · AIR 1950 Patna 35
Bihar Maintenance of Public Order (No. 2) Ordinance, 1949 — Section 23, 24, 4Government of India Act, 1935 — Section 107, 88
High Courts21 Jun 1949
Bidya Chaudhary and Others Vs Province of Bihar and Others
Patna High Court · AIR 1950 Patna 19
Government of India Act, 1935 — Section 88
High Courts08 Jun 1949
Suba Chaudhury and Others Vs The King
Patna High Court · AIR 1950 Patna 44
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 326
High Courts07 Jun 1949
Madhav Chandra Chatterji Vs The King
Patna High Court · AIR 1952 Patna 356
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 17, 20Penal Code, 1860 (IPC) — Section 188
High Courts10 May 1949
Ram Kirpal Pandey and Others Vs Janki Prasad Chaudhury and Others
Patna High Court · AIR 1951 Patna 420
Bengal Alluvion and Diluvion Regulations, 1825 — Section 2, 4(5)Limitation Act, 1908 — Article 142, 144
High Courts05 May 1949
Governor-General in Council Vs Gouri Shankar Mills Ltd.
Patna High Court · AIR 1951 Patna 382
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Section 14Railways Act, 1890 — Section 72
High Courts05 May 1949Allowed
Abdul Majid Vs Province of Bihar
Patna High Court · AIR 1950 Patna 17
Government of India Act, 1935 — Section 240
High Courts05 May 1949Allowed
Ramchander Singh and Others Vs Munshi Mian
Patna High Court · AIR 1950 Patna 48
Arbitration Act, 1940 — Section 32Provincial Small Cause Courts Act, 1887 — Article 15
High Courts03 May 1949Partly Allowed
Jagdeo Singh and Others Vs Rambilash Singh and Others
Patna High Court · AIR 1950 Patna 13
Transfer of Property Act, 1882 — Section 72, 92, 98
High Courts03 May 1949
Dominion of India Vs Hazari Lal and Another
Patna High Court · AIR 1949 Patna 410
Civil Procedure Code, 1908 (CPC) — Section 115Railways Act, 1890 — Section 77
High Courts02 May 1949Dismissed
Sheo Narayan Gir Vs Jugeshwar Kuer and Others
Patna High Court · AIR 1950 Patna 9
Evidence Act, 1872 — Section 115
High Courts26 Apr 1949
The King Vs Jagdish Tewari and Another
Patna High Court · AIR 1950 Patna 79
Criminal Procedure Code, 1898 (CrPC) — Section 144, 307, 307(3), 418(1)
High Courts26 Apr 1949
Tejpal Saraogi and Others Vs Mahadeo Lal and Others
Patna High Court · AIR 1951 Patna 526
Court Fees Act, 1870 — Article 17, 7
High Courts25 Apr 1949Dismissed
Sukhdeo Singh and Another Vs Radhika Singh and Others
Patna High Court · AIR 1950 Patna 77
Arbitration Act, 1940 — Section 31, 32Registration Act, 1908 — Section 35
High Courts25 Apr 1949Dismissed
Bansi Sah and Others Vs Krishna Chandra and Others
Patna High Court · AIR 1951 Patna 508
Civil Procedure Code, 1908 (CPC) — Section 100, 101Contract Act, 1872 — Section 73Specific Relief Act, 1877 — Section 21
High Courts13 Apr 1949
Sitaji and Others Vs Bijendra Narain Choudhary and Others
Patna High Court · AIR 1951 Patna 356
Civil Procedure Code, 1908 (CPC) — Section 107Evidence Act, 1872 — Section 101, 102, 103, 32(5)
High Courts13 Apr 1949
Kanai Lal Paul and Ishwari Lal and Others Vs The Province of Bihar
Patna High Court · (1949) CriLJ 730
General Clauses Act, 1897 — Section 6Government of India Act, 1935 — Section 100, 107, 59, 60, 69
High Courts13 Apr 1949
Hari Narain Singh and Others Vs Babui Mohari and Others
Patna High Court · AIR 1949 Patna 413
Bihar Tenancy Act, 1885 — Section 183, 26A