High Courts22 Feb 1949
Durga Missir and Another Vs Ram Narain Lal and Another
Patna High Court · AIR 1949 Patna 520
Court Fees Act, 1870 — Section 7(iv)(a), 7(x)(c)Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Patna High Court judgments, 1949
145 judgments · page 7 of 8
High Courts22 Feb 1949
Ram Khelawan Singh and Others Vs Ramnandan Prasad Singh and Others
Patna High Court · AIR 1949 Patna 505
Contract Act, 1872 — Section 65Limitation Act, 1963 — Section 19(1)
High Courts21 Feb 1949
Bholaram Shibdhan, Firm Vs Gpvermpr-General in Council
Patna High Court · AIR 1949 Patna 416
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77
High Courts17 Feb 1949
Mahabirsingh Vs Bigan Sahun and Others
Patna High Court · AIR 1949 Patna 508
Transfer of Property Act, 1882 — Section 83
High Courts16 Feb 1949
Tunni Lal Pathak and Another Vs Shanker Lal Parbatia and Others
Patna High Court · AIR 1949 Patna 425
Court Fees Act, 1870 — Section 17
High Courts14 Feb 1949
Ram Chor Prasad Vs Bakshi Ram Krishna Sinha
Patna High Court · (1949) 02 PAT CK 0003
High Courts08 Feb 1949
Governor-General in Council Vs Gouri Shanker Mills Ltd.
Patna High Court · AIR 1949 Patna 347
Civil Procedure Code, 1908 (CPC) — Section 60Railways Act, 1890 — Section 140, 77
High Courts07 Feb 1949
Thakur Prasad Vs Mt. Godavari Devi
Patna High Court · AIR 1951 Patna 514
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts04 Feb 1949
Darbeshwari Singh Vs Raghunath Pd. Singh and Others
Patna High Court · AIR 1949 Patna 515
High Courts01 Feb 1949Dismissed
Dahu and Another Vs Jamadar Rai and Others
Patna High Court · AIR 1951 Patna 368
Transfer of Property Act, 1882 — Section 3
High Courts01 Feb 1949
Pardip Singh and Others Vs Ram Sunder Singh and Others
Patna High Court · AIR 1949 Patna 510
Limitation Act, 1963 — Article 144
High Courts01 Feb 1949
P.C. Lall Choudhury Vs S.A. Mojib and Others
Patna High Court · AIR 1949 Patna 472
High Courts31 Jan 1949Allowed
Jagadish Chandra Deo Dhabal Deb Vs Kanai Lal Nandi and Another
Patna High Court · AIR 1951 Patna 525
Chotanagpur Tenancy Act, 1908 — Section 21Specific Relief Act, 1877 — Section 54
High Courts26 Jan 1949
DALMIA CEMENT AND PAPER MARKETING COMPANY LTD. Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · AIR 1949 Patna 391 : (1949) 17 ITR 141
Income Tax Act, 1961 — Section 2, 66
High Courts26 Jan 1949
Kokil Ram and Others Vs Province of Bihar
Patna High Court · AIR 1951 Patna 367
Bihar Sales Tax Act, 1944 — Section 6
High Courts25 Jan 1949Dismissed
Commissioner of Buxar Municipality Vs Bhagwan Das and Another
Patna High Court · AIR 1950 Patna 8
Bihar and Orissa Municipal Act, 1922 — Section 377
High Courts21 Jan 1949Dismissed
Bhairab Prasad Singh and Others Vs Birendra Pratap Singh and Others
Patna High Court · AIR 1950 Patna 1
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts19 Jan 1949
THE PROVINCE OF BIHAR Vs MAHARANI JANKI KUER.
Patna High Court · (1949) 17 ITR 170
Bihar Agricultural Income Tax Act, 1938 — Section 25(2)
High Courts19 Jan 1949
Jainarain Singh Vs Lachmi Prasad Agarwal
Patna High Court · AIR 1949 Patna 502
High Courts19 Jan 1949
Ram Prasad Mandal and Others Vs The King
Patna High Court · (1949) CriLJ 935
Penal Code, 1860 (IPC) — Section 147, 211, 506