High Courts19 Jan 1949
Province of Bihar Vs Janku Kuer
Patna High Court · AIR 1949 Patna 486
Bihar Agricultural Income Tax Act, 1938 — Section 25(2)
COURT ARCHIVE
Patna High Court judgments, 1949
145 judgments · page 8 of 8
High Courts18 Jan 1949
Shah Manzoor Hasan Vs Bibi Shamshul Nahar
Patna High Court · AIR 1949 Patna 526
High Courts17 Jan 1949
Lal Bihar Lall and Another Vs Bani Madhava Khati and Others
Patna High Court · AIR 1949 Patna 293
Limitation Act, 1963 — Section 14, 14(1), 5
High Courts07 Jan 1949
The King Vs K.N. Chachan
Patna High Court · AIR 1949 Patna 449
Penal Code, 1860 (IPC) — Section 116, 161
High Courts07 Jan 1949
The King Vs K. N. Chachan
Patna High Court · (1949) CriLJ 992
Penal Code, 1860 (IPC) — Section 116, 161