High Courts08 Apr 1949Allowed
Gajadhar Singh Vs Radha Prasad Singh and Others
Patna High Court · AIR 1952 Patna 86
Evidence Act, 1872 — Section 91
COURT ARCHIVE
Patna High Court judgments, 1949
145 judgments · page 6 of 8
High Courts08 Apr 1949
Chaitan Mahto and Others Vs Sarat Chandra Mahanti
Patna High Court · AIR 1949 Patna 457
Chotanagpur Tenancy Act, 1908 — Section 67, 77
High Courts06 Apr 1949Dismissed
Julum Rai and Others Vs Jainarain Rai and Others
Patna High Court · AIR 1951 Patna 370
Civil Procedure Code, 1908 (CPC) — Section 11Criminal Procedure Code, 1898 (CrPC) — Section 144, 145Oaths Act, 1873 — Section 10, 11, 8
High Courts04 Apr 1949Dismissed
Abdul Rahman and Others Vs Budhu
Patna High Court · AIR 1951 Patna 403
Court Fees Act, 1870 — Section 7
High Courts31 Mar 1949Dismissed
Ram Ram Sinha Chowdhury Vs Nitai Chandra Ghose and Others
Patna High Court · AIR 1951 Patna 407
Bengal Money Lenders Act, 1940 — Section 34, 34(1), 36, 36(6)
High Courts25 Mar 1949
S.K. Shaw and Brothers Vs Brij Raj Krishna and Another
Patna High Court · AIR 1949 Patna 474
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11(1)(a), 18(3)
High Courts23 Mar 1949
Kanai Lal Paul and Others Vs The Province of Bihar
Patna High Court · AIR 1949 Patna 369
Bihar Maintenance of Public Order Act, 1947 — Section 1(2)Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts23 Mar 1949
Mt. Nanha Kuer and Others Vs Mt. Khubsurat Kuer
Patna High Court · AIR 1949 Patna 462
Bakasht Restoration Act, 1938 — Section 3, 6
High Courts23 Mar 1949
Sidheshwari Singh and Another Vs Rajbaran Singh and Others
Patna High Court · AIR 1949 Patna 484
Bihar Tenancy Act, 1885 — Section 148, 26B
High Courts11 Mar 1949
Ram Charan Singh and Another Vs Basudeo Dusadh
Patna High Court · (1950) CriLJ 92
Criminal Procedure Code, 1898 (CrPC) — Section 107, 143, 145, 146
High Courts10 Mar 1949
Gajar Ahir and Others Vs Jita Pandey
Patna High Court · AIR 1949 Patna 461
Bihar Tenancy Act, 1885 — Section 26B
High Courts04 Mar 1949
Mt. Parbati Kuer and Another Vs Durga Prasad Missir and Others
Patna High Court · AIR 1949 Patna 487
Contract Act, 1872 — Section 73Transfer of Property Act, 1882 — Section 68
High Courts04 Mar 1949
Parmeshwar Sahu and Others Vs Teju Sahu
Patna High Court · AIR 1949 Patna 473
Chotanagpur Tenancy Act, 1908 — Section 46Succession Act, 1925 — Section 6, 7
High Courts04 Mar 1949
Mt. Sita Kumari and Others Vs ramnath Nonia and Another
Patna High Court · AIR 1949 Patna 514
Limitation Act, 1963 — Section 14
High Courts03 Mar 1949
Bajrangi Gope and Others Vs Rupnarain Mahton and Others
Patna High Court · AIR 1949 Patna 464
Bihar Tenancy Act, 1885 — Section 26(c)Criminal Procedure Code, 1898 (CrPC) — Section 144Transfer of Property Act, 1882 — Section 53A
High Courts02 Mar 1949
Net Lal Sah Vs Ucheshwar Jha
Patna High Court · AIR 1949 Patna 497
Bihar Tenancy Act, 1885 — Section 171A
High Courts01 Mar 1949
Aish narayan Singhania Vs Governor-General of India in Council
Patna High Court · AIR 1949 Patna 493
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77
High Courts01 Mar 1949
Mt. Bhagerna Kuer Vs Ramdeni Rai and Others
Patna High Court · AIR 1949 Patna 466
Transfer of Property Act, 1882 — Section 100, 39
High Courts24 Feb 1949
Kishun Barai and Others Vs Huro Pandey and Others
Patna High Court · AIR 1949 Patna 408
High Courts24 Feb 1949
Gopinath and Another Vs Raghubansh Kumar Singh and Others
Patna High Court · AIR 1949 Patna 522
Transfer of Property Act, 1882 — Section 82, 92