COURT ARCHIVE

Patna High Court judgments, 1949

145 judgments · page 4 of 8

High Courts30 Aug 1949Dismissed

Asghar Ali Vs Mt. Jasoda Kuer and Others

Patna High Court · AIR 1951 Patna 387

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 11, 26, 29, 31, 45Bihar and Orissa Public Demands Recovery Rules — Rule 24Bihar Tenancy Act, 1885 — Section 158A(7)

High Courts30 Aug 1949

Ramsaroop Mahto and Others Vs Mathura Prasad Singh and Others

Patna High Court · AIR 1951 Patna 431

High Courts25 Aug 1949Allowed

Chander Sekhar Tiwari and Others Vs Ram Prasad Dubey and Others

Patna High Court · AIR 1950 Patna 93

High Courts23 Aug 1949Dismissed

Mt. Dulhin Sia Sakhi Kuar Vs Ramautar Singh and Another

Patna High Court · AIR 1950 Patna 21

Limitation Act, 1908 — Article 116

High Courts23 Aug 1949

Ramkhelawan Poddar and Others Vs The King

Patna High Court · AIR 1951 Patna 418

Bihar Maintenance of Public Order Ordinance, 1946 — Section 6, 6(1), 6(2)

High Courts23 Aug 1949Allowed

Tarak Nath Dubey Vs Raghu Nandan Pandey and Others

Patna High Court · AIR 1950 Patna 22

Bihar Tenancy Act, 1885 — Section 188Transfer of Property Act, 1882 — Section 106, 117, 40

High Courts22 Aug 1949Allowed

Dwarika Sahu Vs Mt. Anandi and Others

Patna High Court · AIR 1950 Patna 25

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 60, Order 21 Rule 61, Order 21 Rule 62Limitation Act, 1908 — Article 11, 11A

High Courts19 Aug 1949

Bhagwan Das Vs Province of Bihar

Patna High Court · AIR 1951 Patna 366

Bihar Sales Tax Act, 1944 — Section 21(6)Bihar Sales Tax Act, 1947 — Section 24(4), 25(6)

High Courts18 Aug 1949

Bhudeo Pandey Vs Gupteshwar Missir and others

Patna High Court · (1949) 08 PAT CK 0005

High Courts18 Aug 1949

Abdul Mian and Others Vs The King

Patna High Court · AIR 1951 Patna 513

Criminal Procedure Code, 1898 (CrPC) — Section 190, 537

High Courts17 Aug 1949

THE BAR COUNCIL, PATNA HIGH COURT Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.

Patna High Court · (1949) 17 ITR 452

Income Tax Act, 1961 — Section 4, 66

High Courts17 Aug 1949

The Bar Council, Patna High Court Vs Commissioner of Income Tax

Patna High Court · AIR 1951 Patna 430

Income Tax Act, 1961 — Section 4(3)(i), 66(1)

High Courts10 Aug 1949Dismissed

Surju Mahton and Others Vs Parbhu Chand Sao and Others

Patna High Court · AIR 1950 Patna 34

Transfer of Property Act, 1882 — Section 68

High Courts05 Aug 1949Allowed

Bansi Ram and Another Vs Commissioner of Daudnagar Municipality

Patna High Court · AIR 1950 Patna 31

Bengal Ferries Act, 1885 — Section 24, 26

High Courts03 Aug 1949Dismissed

Nanda Majhi Vs Gokul Kamini and Others

Patna High Court · AIR 1951 Patna 385

Chotanagpur Tenancy Act, 1908 — Section 21A

High Courts02 Aug 1949

Shital Prasad Burman Vs Manbahal Singh

Patna High Court · AIR 1951 Patna 289

Penal Code, 1860 (IPC) — Section 478, 482

High Courts01 Aug 1949Allowed

Jageshar Thakur Vs Mahabharath Thakur

Patna High Court · AIR 1950 Patna 32

Civil Procedure Code, 1908 (CPC) — Section 80

High Courts27 Jul 1949Allowed

Chanderdeb Lall and Others Vs Nandji Lall and Others

Patna High Court · AIR 1950 Patna 33

High Courts26 Jul 1949Allowed

Gobind Ram Sanchaiti and Another Vs Ram Kishore Choudhari and Others

Patna High Court · AIR 1953 Patna 145

Contract Act, 1872 — Section 69, 70

High Courts18 Jul 1949Dismissed

Kumar Rani Sayeeda Khatoon Vs Basdeo Pandey and Others

Patna High Court · AIR 1950 Patna 43