High Courts25 Nov 1949Allowed
Jhalki Prasad Bhagat Vs Bachu Lal Bhagat and Others
Patna High Court · AIR 1950 Patna 246
Transfer of Property Act, 1882 — Section 76
COURT ARCHIVE
Patna High Court judgments, 1949
145 judgments · page 2 of 8
High Courts24 Nov 1949Allowed
Sudia Bhuskaulia and Another Vs The King
Patna High Court · AIR 1950 Patna 210
Criminal Procedure Code, 1898 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 323, 326
High Courts24 Nov 1949Allowed
Basistha Narayan and Others Vs Sankar Dayal and Others
Patna High Court · AIR 1952 Patna 323
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 41 Rule 22, Order 43 Rule 1, 146
High Courts23 Nov 1949Dismissed
Krishna Kumar Singh and Others Vs Padum Singh and Others
Patna High Court · AIR 1950 Patna 511
Limitation Act, 1908 — Article 142, 144
High Courts23 Nov 1949Dismissed
Jagarnath Ram Vs The King
Patna High Court · AIR 1950 Patna 200
Bihar Kerosene Oil Control Order, 1948 — Section 11Essential Supplies (Temporary Powers) Act, 1946 — Section 1(3), 7
High Courts23 Nov 1949Partly Allowed
Nandlal Singh Vs Ram Kirit Singh and Others
Patna High Court · AIR 1950 Patna 212
Contract Act, 1872 — Section 43, 69
High Courts22 Nov 1949Dismissed
Posan Singh and Others Vs Inderdeo Singh and Others
Patna High Court · AIR 1952 Patna 328
Civil Procedure Code, 1908 (CPC) — Section 24, 9
High Courts18 Nov 1949
Dirgopal Singh and Others Vs Rambrich Singh
Patna High Court · AIR 1951 Patna 412
Criminal Procedure Code, 1898 (CrPC) — Section 145, 537
High Courts17 Nov 1949
Singhasan Rai and Others Vs The King
Patna High Court · AIR 1952 Patna 85
Penal Code, 1860 (IPC) — Section 186
High Courts16 Nov 1949
Motilal Singh and Others Vs Harishankar Singh
Patna High Court · AIR 1951 Patna 406
Criminal Procedure Code, 1898 (CrPC) — Section 245, 413
High Courts16 Nov 1949Allowed
Bhubneshwari Chand Lal Chaudhury Vs Sukal
Patna High Court · AIR 1950 Patna 180
Civil Procedure Code, 1908 (CPC) — Section 115Oaths Act, 1873 — Section 12, 8, 9
High Courts10 Nov 1949
Hira Lal Sao Vs Ramrekha Sao
Patna High Court · AIR 1950 Patna 204
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 11(2), 11(3), 18, 20
High Courts09 Nov 1949
Bibhuti Bhusan Modak and Another Vs Girish Chandra Pal and Others
Patna High Court · AIR 1950 Patna 191
Limitation Act, 1908 — Article 142, 144, 6, 8
High Courts29 Oct 1949
Kishori Lal Potdar Vs Debi Prasad Kejriwal and Another
Patna High Court · AIR 1950 Patna 50 : (1953) 1 BLJR 501
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 1(3), 11, 11(2), 2Civil Procedure Code, 1908 (CPC) — Section 9Patna High Court Rules, 1916 — Rule 3
High Courts27 Oct 1949Allowed
Khudu Mahto Vs Bhim Mahto and Others
Patna High Court · AIR 1950 Patna 183
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts27 Oct 1949Allowed
Kamakshya Narainsingh Vs Karanpura Development Co. Ltd.
Patna High Court · AIR 1950 Patna 134
Bengal Court of Wards Act, 1879 — Section 18, 41, 70Bengal Court of Wards Rules — Rule 233, 242Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts27 Oct 1949
Chaturbhuj Ojha Vs The King
Patna High Court · AIR 1950 Patna 567
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(3)
High Courts27 Oct 1949
Abdul Satter and Another Vs Mt. Hamidan
Patna High Court · AIR 1950 Patna 239
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Court Fees Act, 1870 — Section 12, 12(2)
High Courts26 Oct 1949
Batuk Prasad Bhagat and Another Vs Rudra Das Chakravarty and Others
Patna High Court · AIR 1950 Patna 206
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 6 Rule 2, Order 7 Rule 1Limitation Act, 1908 — Article 142, 148, 12, 6, 6Transfer of Property Act, 1882 — Section 60