High Courts24 Dec 2009
Brahamdeo Sah Vs The State of Bihar and Others
Patna High Court · (2011) 6 RCR(Criminal) 2072
COURT ARCHIVE
Patna High Court judgments, 2009
1,105 judgments · page 1 of 56
High Courts24 Dec 2009Dismissed
Ranjana Devi Vs The State of Bihar and Others
Patna High Court · (2010) 2 PLJR 686
Bihar Municipal Act, 2007 — Section 23(3)Bihar Municipal Election Rules, 2007 — Rule 116, 92
High Courts23 Dec 2009
Yogendra Das Bihangam Vs The Union of India (UOI) and Others
Patna High Court · (2009) 12 PAT CK 0044
High Courts23 Dec 2009
Amit Kumar Vs The Union of India (UOI) and Others
Patna High Court · (2011) 1 PLJR 228
Constitution of India, 1950 — Article 226
High Courts22 Dec 2009Allowed
Dr. Suresh Prasad Vs State of Bihar thro. Vigi.
Patna High Court · (2009) 12 PAT CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 197Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts22 Dec 2009
Smt. Shaheen @ Pallawi and Another Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 168
Penal Code, 1860 (IPC) — Section 365, 366
High Courts22 Dec 2009Dismissed
Subhash Chandra Singh Vs The Bihar State Food and Civil Supply Corporation Ltd. and Others
Patna High Court · (2009) 12 PAT CK 0019
High Courts21 Dec 2009Dismissed
Md. Mahboob Ansari, Md. Shamim Ansari and and Md. Roshan Jamil Ansari @ Pinku Vs State of Bihar and Rabina Khatoon
Patna High Court · (2011) 1 PLJR 329 : (2011) 6 RCR(Criminal) 436
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200Penal Code, 1860 (IPC) — Section 34, 376
High Courts17 Dec 2009Dismissed
Baijnath Prasad Gupta Vs The State of Bihar, The Secretary Department of Personal and Administrative Reforms, Government of Bihar, The District Magistrate and The Deputy Collector
Patna High Court · (2009) 12 PAT CK 0033
High Courts17 Dec 2009Dismissed
Laxman Yadav Vs Bandani Devi
Patna High Court · (2009) 12 PAT CK 0021
High Courts17 Dec 2009Dismissed
Food Corporation of India and others Vs Kameshwar Paswan
Patna High Court · (2010) 125 FLR 919
High Courts16 Dec 2009Dismissed
Satish Chandra Jha and Probir Kumar Dhar Vs State of Bihar and Harendra Singh
Patna High Court · (2009) 4 PLJR 501
High Courts16 Dec 2009
Devashish Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2009) 12 PAT CK 0018
High Courts16 Dec 2009
Gupteshwar Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 632
High Courts15 Dec 2009Allowed
Smt. Sushila Devi Vs The State of Bihar and Others
Patna High Court · (2009) 12 PAT CK 0042
High Courts15 Dec 2009
The Urban Development Department, Govt. of Bihar and Others Vs Surendra Narayan Jha and Others
Patna High Court · (2009) 12 PAT CK 0016
Bihar Service Code, 1952 — Rule 11, 274, 276, 278
High Courts14 Dec 2009Allowed
Sk. Mainu @ Mainuddin Vs The State of Bihar
Patna High Court · (2009) 12 PAT CK 0029
High Courts11 Dec 2009Allowed
Sitaram Singh Construction P. Ltd. Vs Union of India (UOI) and Another
Patna High Court · (2010) 156 CompCas 127 : (2011) 105 SCL 359
Companies Act, 1956 — Section 560(1), 560(2), 560(5)
High Courts11 Dec 2009
Ashok Kumar Khare and Others Vs The State of Bihar, The Home Secretary, The Director General of Police-cum-Inspector General of Police and Inspector General of Police, Special Branch and Others etc. etc.
Patna High Court · (2009) 12 PAT CK 0001
High Courts09 Dec 2009Dismissed
Nand Kumar Vs State Of Bihar
Patna High Court · (2009) 12 PAT CK 0046
Repeal Act, 2006 — Section 3, 5, 6, 6(i), 6(ii), 6(iii)Bihar Agriculture Produce Market Act, 1960 — Section 4Constitution Of India, 1950 — Article 14, 16