High Courts09 Dec 2009
Mukesh Kumar @ Mukesh Prasad Vs State of Bihar
Patna High Court · (2011) 1 PLJR 836
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
COURT ARCHIVE
Patna High Court judgments, 2009
1,105 judgments · page 2 of 56
High Courts09 Dec 2009Allowed
Indra Sinha, Kalyani Singh and Subodh Kumar Vs State of Bihar and Bharti Kumari
Patna High Court · (2011) 6 RCR(Criminal) 869
Penal Code, 1860 (IPC) — Section 120B, 477A, 504, 506
High Courts09 Dec 2009Allowed
Shyam Sunder Sah Vs The State of Bihar
Patna High Court · (2009) 12 PAT CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts09 Dec 2009
Uma Shankar Singh Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 137
High Courts09 Dec 2009Allowed
Prabhat Singh Vs The State of Bihar and Others
Patna High Court · (2009) 12 PAT CK 0012
Bihar Panchayat Election Rules, 2006 — Rule 76(2), 76(3), 79, 79(1), 79(2)
High Courts08 Dec 2009
Late Tara Nand Jha through Shri Narendra Kumar Jha Vs The Asstt. Controller of Estate Duty
Patna High Court · (2009) 12 PAT CK 0038
High Courts08 Dec 2009
Brajesh Kumar etc. Vs State of Bihar and others
Patna High Court · (2010) 125 FLR 252
Constitution of India, 1950 — Article 14, 16
High Courts08 Dec 2009
Drikung Charitable Society Vs The State of Bihar and Others
Patna High Court · (2010) 1 PLJR 866
Bihar and Orissa Municipal Act, 1922 — Section 188(3)Bihar Regional Development Authorities Act, 1981 — Section 16, 17, 19, 38, 43
High Courts07 Dec 2009Dismissed
Paspat Prasad @ Raghunath Prasad Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 698
High Courts07 Dec 2009Allowed
Vyas Pandey, Surendra Yadav @ Surendra Chaudhary, Hare Ram Chaudhary and Yogendra Chaudhary Vs State of Bihar
Patna High Court · (2009) 12 PAT CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 304
High Courts07 Dec 2009Allowed
Sanjeet Kumar Gupta and Others Vs State of Bihar and Another
Patna High Court · (2010) CriLJ 1255
High Courts04 Dec 2009
Ganesh Foundry and Casting Ltd. Vs Income Tax Appellate Tribunal and Another
Patna High Court · (2009) 12 PAT CK 0039
High Courts04 Dec 2009
Sunita Kumari Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 613
High Courts04 Dec 2009Dismissed
Gulab Yadav and Others Vs State of Bihar and Raghunandan Yadav
Patna High Court · (2011) 7 RCR(Criminal) 1503
High Courts03 Dec 2009
Kuwar Umesh Pratap Mall Vs The State of Bihar and Others
Patna High Court · (2009) 12 PAT CK 0022
Bihar Land Reforms Act, 1950 — Section 6
High Courts03 Dec 2009
Sriniwas Chandra Tewary Vs The State of Bihar, The Principal Secretary, Human Resources Department and The Director, Administration-cum-Joint Secretary, Human Resources Department
Patna High Court · (2009) 12 PAT CK 0011
High Courts03 Dec 2009
Kamaljeet Singh Vs The Bihar State Electricity Board
Patna High Court · (2011) 1 RCR(Civil) 745 : (2011) 1 RCR(Civil) 745
Bihar Electricity Supply Code, 2007 — Section 181, 50
High Courts03 Dec 2009Dismissed
Asha Kumar Vs The State of Bihar and Others
Patna High Court · (2010) 2 PLJR 537
Constitution of India, 1950 — Article 14
High Courts03 Dec 2009
Sushil Kumar Saboo Vs State of Bihar and Another
Patna High Court · (2011) 336 ITR 202 : (2011) 1 PLJR 785
Income Tax Act, 1961 — Section 143(1), 154, 221(1), 276(2), 276(C)(2)
High Courts03 Dec 2009
In Re: Jai Shree Udyog P. Ltd. (In Liquidation)
Patna High Court · (2010) 154 CompCas 195 : (2010) 1 PLJR 140
Companies Act, 1956 — Section 454