High Courts02 Dec 2009Dismissed
Hari Narayan Sinha Vs The State of Bihar and Others
Patna High Court · (2009) 12 PAT CK 0026
COURT ARCHIVE
Patna High Court judgments, 2009
1,105 judgments · page 3 of 56
High Courts02 Dec 2009
Raj Ballabh Singh Vs State of Bihar and others
Patna High Court · (2010) 125 FLR 917
High Courts02 Dec 2009Allowed
Rameshwar Prasad Narain Singh and Ashutosh Prasad Narain @ Ashutosh Kumar Vs The State of Bihar and Ram Naresh Rai
Patna High Court · (2009) 12 PAT CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 239
High Courts02 Dec 2009Dismissed
Sabuna Petroleum Vs Indian Oil Corporation Ltd. and S.G.S. India Pvt. Ltd.
Patna High Court · (2009) 12 PAT CK 0004
High Courts01 Dec 2009Allowed
Panpati Devi Vs State and Others Shital Pd. Choudhary Vs Smt. Usha Dalmiya and Others Smt. Sudha Devi Vs Ram Gobind Poddar and Others
Patna High Court · (2009) 12 PAT CK 0030
High Courts01 Dec 2009Allowed
Chandra Kumar Das Vs The State of Bihar and Others
Patna High Court · (2009) 12 PAT CK 0028
Constitution of India, 1950 — Article 14
High Courts30 Nov 2009
Sakal Paswan @ Sakal Dusadh and Others Vs The State of Bihar and Others
Patna High Court · (2009) 11 PAT CK 0035
High Courts30 Nov 2009Dismissed
Amrendra Singh @ Munna Singh and Others Vs State of Bihar and Another
Patna High Court · (2009) 11 PAT CK 0030
High Courts30 Nov 2009Dismissed
Hiralal Prasad Shah Vs Indian Oil Corporation Ltd. and Others
Patna High Court · (2009) 11 PAT CK 0023
High Courts30 Nov 2009
Devainder Prasad Sharma Vs State of Bihar and Others
Patna High Court · (2010) 1 PLJR 328
Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts27 Nov 2009Dismissed
Suresh Shukla Vs The State Bank of India
Patna High Court · (2009) 11 PAT CK 0072
State Bank of India Act, 1955 — Section 50State Bank of India Pension Regulation — Clause 22(i)(a), Clause 22(i)(d)
High Courts27 Nov 2009Dismissed
Saiyed Hussain Abbas Rizwi Vs State Information Commission and Others
Patna High Court · AIR 2010 Patna 57
Right to Information Act, 2005 — Section 15(1), 15(2), 8(1)(j)
High Courts27 Nov 2009
Ramjee Rai and Others Vs The State of Bihar
Patna High Court · (2009) 11 PAT CK 0042
Penal Code, 1860 (IPC) — Section 147, 341, 342, 379
High Courts27 Nov 2009Allowed
Raghunandan Thakur Vs The Union of India (UOI) and Others
Patna High Court · (2010) 1 PLJR 911
High Courts27 Nov 2009Allowed
Par Mohan Das Vs The Vice-Chancellor, The Director Administration, Rajendra Agriculture University, The Principal, Bihar Agriculture College and The Head of Department of Plant Pathology, Agriculture College
Patna High Court · (2010) 1 PLJR 557
High Courts26 Nov 2009Allowed
Ran Vijay Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2009) 11 PAT CK 0057
Constitution of India, 1950 — Article 21, 41, 47
High Courts26 Nov 2009Dismissed
Mahanth Rameshwar Das Tyagi Vs The Bank of India and Others
Patna High Court · (2010) 1 PLJR 502
Constitution of India, 1950 — Article 226
High Courts26 Nov 2009
Smt. Shail Kumari Devi Vs Chairman, The Secy. Bihar State Electricity Board, GM cum Chief Engineer, Electricity Board and The Superintending Engineer
Patna High Court · (2009) 11 PAT CK 0041
High Courts26 Nov 2009
Shabina Khatun @ Shamina Khatun and Shahnaz Khatun, Anjum Ara and Md. Azam Ansari Vs State of Bihar and Fatima Khatun
Patna High Court · (2009) 11 PAT CK 0036
High Courts26 Nov 2009Dismissed
Shabina Khatun @ Shamina Khatun, Shahnaz Khatun, Anjum Ara and Md. Azam Ansari Vs State of Bihar and Fatima Khatun
Patna High Court · (2009) 11 PAT CK 0029