High Courts21 Dec 2019Disposed Of
Prashant Kumar Mishra Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0244
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 1 of 77
High Courts21 Dec 2019Disposed Of
Ram Kumar Singh Vs Union Of India Through The Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0243
High Courts21 Dec 2019Disposed Of
Ashok Kumar Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0242
High Courts20 Dec 2019Allowed
Arti Kumari And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 12 PAT CK 0277
High Courts20 Dec 2019Disposed Of
Sudhir Kumar And Ors Vs Dr. Basant Singh
Patna High Court · (2019) 12 PAT CK 0241
Indian Succession Act, 1925 — Section 263, 276Code Of Civil Procedure, 1908 — Section 151
High Courts20 Dec 2019Allowed
M/S J. K. Traders And Ors Vs Union Of India Through The Commissioner And Ors
Patna High Court · (2019) 12 PAT CK 0240
Food Safety And Standards (Food Products Standards And Food Additives), Regulations, 2011 — Regulation 2.3.55Customs Act, 1962 — Section 2, 2(11), 2(25), 2(39), 11, 100, 101, 102, 103, 104, 105, 106, 107, 108, 109, 110, 110A, 111, 112, 113, 114, 115, 116, 117, 118, 119, 120, 121, 122, 123, 124, 125, 126, 127Foreign Trade (Development And Regulation) Act, 1992 — Section 3(2)
High Courts20 Dec 2019Allowed
M/S Ramesh Kumar Baid And Sons (Huf) And Anr Vs Union Of India Through And Ors
Patna High Court · (2019) 12 PAT CK 0239
Food Safety And Standards (Food Products Standards And Food Additives), Regulations, 2011 — Regulation 2.3.55Customs Act, 1962 — Section 2, 2(11), 2(25), 2(39), 11, 100, 101, 102, 103, 104, 105, 106, 107, 108, 109, 110, 110A, 111, 112, 113, 114, 115, 116, 117, 118, 119, 120, 121, 122, 123, 124, 125, 126, 127Foreign Trade (Development And Regulation) Act, 1992 — Section 3(2)
High Courts20 Dec 2019Allowed
M/S Om Sai Trading Company And Ors Vs Union Of India Through And Ors
Patna High Court · (2020) 1 PLJR 297
Food Safety And Standards (Food Products Standards And Food Additives), Regulations, 2011 — Regulation 2.3.55Customs Act, 1962 — Section 2, 2(11), 2(25), 2(39), 11, 100, 101, 102, 103, 104, 105, 106, 107, 108, 109, 110, 110A, 111, 112, 113, 114, 115, 116, 117, 118, 119, 120, 121, 122, 123, 124, 125, 126, 127Foreign Trade (Development And Regulation) Act, 1992 — Section 3(2)
High Courts20 Dec 2019Disposed Of
Yogendra Prasad And Ors Vs Magadh University Bodhgaya Through And Ors
Patna High Court · (2020) 1 PLJR 243
Constitution Of India, 1950 — Article 7, 14, 16, 16A, 21, 23.3, 27, 30, 148(5), 300A, 309Central Civil Services (Pension), Rules, 1972 — Rule 30, 34, 49, 54(3)(a)Arbitration And Conciliation Act, 1996 — Section 15(2)
High Courts20 Dec 2019Disposed Of
Rahis Kumar And Ors Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 12 PAT CK 0195
High Courts20 Dec 2019Allowed
Suraj Kumar Mandal @ Suraj Kumar Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0194
Indian Penal Code, 1860 — Section 302
High Courts19 Dec 2019Dismissed
Hamid Ahmad @ Rumani S/O Nasim Vs State Of Bihar And Ors
Patna High Court · (2020) 1 PLJR 275
Indian Penal Code, 1860 — Section 34, 302, 379Juvenile Justice Board (Care And Protection Of Children) Act, 2015 — Section 12, 12(a)
High Courts19 Dec 2019Allowed
Devendra Prasad Jaiswal Vs Arvind Kumar Jaiswal
Patna High Court · (2019) 12 PAT CK 0238
Code Of Civil Procedure, 1908 — Section 2(9), 33, Order 20 Rule 4(2), Order 20 Rule 5, Order 7 Rule 7Specific Relief Act, 1963 — Section 18, 20Transfer Of Property Act, 1882 — Section 55
High Courts19 Dec 2019Dismissed
Manju Singh And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 1 PLJR 280
Bihar Land Reforms Act, 1950 — Section 2(j), 3, 3(A), 5, 7A, 7BBihar Right To Public Grievance Redressal Act, 2015 — Section 2(a)
High Courts18 Dec 2019Allowed
Swami Raghwendracharya Tridandi Ayurved Mahavidyalaya Vs Union Of India Through The Secretary And Ors
Patna High Court · (2020) 1 PLJR 418
Indian Medicines Central Council Act, 1970 — Section 13(A), 13(c)
High Courts18 Dec 2019Dismissed
Priyanka Kumari Vs Bihar School Examination Board And Anr
Patna High Court · (2019) 12 PAT CK 0234
Constitution Of India, 1950 — Article 19, 20, 21, 226Protection Of Human Rights Act, 1993 — Section 2D, 12, 13, 14, 17, 18
High Courts18 Dec 2019Disposed Of
Kumar Girijanand Kushwaha Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0231
Indian Penal Code, 1860 — Section 34, 302, 306
High Courts18 Dec 2019Disposed Of
Swity Bharti Vs State Of Bihar And Anr
Patna High Court · (2019) 12 PAT CK 0230
Indian Penal Code, 1860 — Section 34, 120(B), 409, 420
High Courts18 Dec 2019Dismissed
Dhiraj Kumar @ Sharwan Kumar Vs State Of Bihar
Patna High Court · (2019) 12 PAT CK 0229
Indian Penal Code, 1860 — Section 414, 420Arms Act, 1959 — Section 25(1)(B)(A)
High Courts18 Dec 2019Dismissed
Dablu @ Dabloo Prasad Verma Vs State Of Bihar And Anr
Patna High Court · (2019) 12 PAT CK 0228
Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6