High Courts11 Jul 2019Dismissed
Bhola Ram @ Bholi Ram Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0234
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 53A, 161, 313Evidence Act, 1872 — Section 8, 118
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 50 of 77
High Courts11 Jul 2019Dismissed
Manoj Sharma Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0223
Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 378(4)Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468
High Courts11 Jul 2019Dismissed
Amrendra Rawat Vs State Of Bihar Through Civil Surgeon And Ors
Patna High Court · (2019) 07 PAT CK 0221
High Courts11 Jul 2019Disposed Of
Kumari Archana Ranjan Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0220
High Courts11 Jul 2019Allowed
Jaleshwar Pandey And Anr Vs Vishwanath Singh And Ors
Patna High Court · (2019) 07 PAT CK 0219
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts11 Jul 2019Dismissed
Lok Nath Singh Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0217
High Courts11 Jul 2019Disposed Of
Samrendra Nath Bhowmik Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0216
High Courts11 Jul 2019Dismissed
Ashok Kumar Vs Union Of India Through The General Manager And Ors
Patna High Court · (2019) 07 PAT CK 0215
High Courts11 Jul 2019Dismissed
Radheshayam Kumar Gupta Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0214
High Courts11 Jul 2019Allowed
Munindar Tripathi Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0213
High Courts11 Jul 2019Allowed
Prabhat Ranjan Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0212
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 32(b), 38(a)Indian Penal Code, 1860 — Section 272, 273
High Courts11 Jul 2019Allowed
Globus Spirits Ltd Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0211
Bihar Prohibition And Excise Act, 2016 — Section 2(40)(iv)
High Courts11 Jul 2019Allowed
Hemant Kumar Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0210
Bihar Prohibition And Excise Act, 2016 — Section 30, 30(a)
High Courts11 Jul 2019Allowed
Chhotan Kumar Vs State Of Bihar Through The Principal Secretary
Patna High Court · (2019) 07 PAT CK 0209
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38(i), 41(i)Indian Penal Code, 1860 — Section 34, 272, 273, 308
High Courts11 Jul 2019Allowed
Amit Kumar Paswan Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0208
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38
High Courts11 Jul 2019Allowed
Vinod Paswan Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0207
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Indian Penal Code, 1860 — Section 272, 273
High Courts11 Jul 2019Allowed
Mani Kant Panjiyara Vs State Of Bihar Through Principal And Ors
Patna High Court · (2019) 07 PAT CK 0206
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts11 Jul 2019Allowed
Pramod Kumar Yadav Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0205
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts11 Jul 2019Allowed
Sudhir Kumar Singh Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0204
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38(i)(2), 41, 47
High Courts11 Jul 2019Allowed
Md. Shakir Shahab Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0203
Bihar Prohibition And Excise Act, 2016 — Section 30(a)