High Courts15 Jul 2019Dismissed
Krishna Nandan Prasad Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0294
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 48 of 77
High Courts15 Jul 2019Disposed Of
Sanjay Kumar Tiwari Vs State Of Bihar And Anr
Patna High Court · (2019) 3 PLJR 970
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 154, 154(1), 154(3), 156(3), 200, 482Indian Penal Code, 1860 — Section 120B, 384, 386
High Courts15 Jul 2019Allowed
Amit Kumar Vs State Of Bihar Through District Magistrate And Ors
Patna High Court · (2019) 07 PAT CK 0218
High Courts12 Jul 2019Disposed Of
Srikant Dubey And Ors Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0342
High Courts12 Jul 2019Dismissed
Nirmala Kumari Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0285
Administrators General Act, 1963 — Section 29Hindu Succession Act, 1956 — Section 6, 7, 8, 8(2)Insurance Act, 1938 — Section 39, 39(6)
High Courts12 Jul 2019Disposed Of
State Of Bihar Through And Ors Vs Samir Kumar And Ors
Patna High Court · (2019) 07 PAT CK 0257
Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 17, 17(23)(ii), 18, 18(2), 18(4)
High Courts12 Jul 2019Disposed Of
Meena Singh Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0252
High Courts12 Jul 2019Dismissed
Nirmala Jha And Anr Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0250
Constitution Of India, 1950 — Article 226Bihar Home Guards Rules, 1953 — Rule 53
High Courts12 Jul 2019Disposed Of
In The Matter Of Letter Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0249
High Courts12 Jul 2019Dismissed
Madan Mohan Jha Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0248
High Courts12 Jul 2019Allowed
Mukesh Kumar Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0236
Code Of Criminal Procedure, 1973 — Section 313, 389(1), 374(2)Indian Penal Code, 1860 — Section 34, 201, 302, 379, 411
High Courts12 Jul 2019Dismissed
Md. Rauful Azam Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0235
Indian Penal Code, 1860 — Section 34, 307, 325, 406
High Courts12 Jul 2019Dismissed
Dilip Kumar Gupta Vs State Of Bihar And Anr
Patna High Court · (2019) 07 PAT CK 0233
Indian Penal Code, 1860 — Section 34, 323, 406, 420, 504
High Courts12 Jul 2019Allowed
Roop Lal Yadav And Ors Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0232
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482
High Courts12 Jul 2019Allowed
Raghubansh Kumar Vs State Of Bihar And Anr
Patna High Court · (2019) 07 PAT CK 0231
Indian Penal Code, 1860 — Section 417, 471
High Courts12 Jul 2019Dismissed
Md. Rauf @ Abdur Rauf Vs Bibi Sahina And Anr
Patna High Court · (2019) 07 PAT CK 0230
Code Of Criminal Procedure, 1973 — Section 125, 125(4)
High Courts12 Jul 2019Dismissed
Sudhir Kumar Singh Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0229
Arms Act, 1959 — Section 25(1B)(a), 26, 35
High Courts12 Jul 2019Disposed Of
Bishwanath Prasad Vs Union Of India Though And Ors
Patna High Court · (2019) 07 PAT CK 0228
Railway Accidents And Untoward Incidents (Compensation) Rules, 1990 — Rule 3
High Courts12 Jul 2019Allowed
Binod Kumar Sinha Vs Union Of India Through
Patna High Court · (2019) 07 PAT CK 0227
Railways Act, 1989 — Section 2, 2(n), 2(29), 50, 55, 103(2), 110, 113, 114, 115, 116, 117, 118, 119, 120, 121, 122, 123, 123(c), 123(c)(2), 124, 124A, 125, 126, 127, 128, 129, 137, 138Railway Claims Tribunal Act, 1987 — Section 2, 3, 18Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3(1)
High Courts12 Jul 2019Dismissed
Divisional Railway Manager And Ors Vs Most Bigni Devi
Patna High Court · (2019) 07 PAT CK 0226