COURT ARCHIVE

Patna High Court judgments, 2019

1,524 judgments · page 46 of 77

High Courts24 Jul 2019Dismissed

Bikash Kumar Singh @ Vikash Singh Vs State Of Bihar

Patna High Court · (2019) 07 PAT CK 0308

Indian Penal Code, 1860 — Section 320, 326Code Of Criminal Procedure, 1973 — Section 313, 428Evidence Act, 1872 — Section 134, 138, 146

High Courts24 Jul 2019Dismissed

Bibi Khatun Vs State Of Bihar And Anr

Patna High Court · (2019) 07 PAT CK 0304

Limitation Act, 1963 — Section 5Indian Penal Code, 1860 — Section 302, 120BArms Act, 1959 — Section 27

High Courts23 Jul 2019Dismissed

Bihar Kerosene Dealers Association Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 3 PLJR 1007

Constitution Of India, 1950 — Article 21

High Courts23 Jul 2019Allowed

Ajay Kumar Tiwari Vs State Of Bihar Through The Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0337

Bihar Prohibition And Excise Act, 2016 — Section 2(16), 30(d)Bihar Excise (Mahua Flowers) Rules, 2006 — Rule 3

High Courts23 Jul 2019Dismissed

Ravishankar Bhatt Vs State Of Bihar Through The Chief Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0336

Constitution Of India, 1950 — Article 226Bihar Minor Mineral Concession Rules, 1972 — Rule 11(6), 11(A)(6), 45(2)

High Courts23 Jul 2019Allowed

Sanyog Construction Private Limited Vs State Of Bihar Through The Commissioner State Taxes And Ors

Patna High Court · (2019) 07 PAT CK 0335

Bihar Value Added Tax Rules, 2005 — Rule 22A, 25, 25(1), 25(2)Bihar Value Added Tax Act, 2005 — Section 24, 26(1), 26(3), 31, 31(2), 33, 39, 47, 74

High Courts23 Jul 2019Allowed

Md. Babul @ Bablu @ Abdul Rahman Vs State Of Bihar

Patna High Court · (2019) 3 PLJR 938

Indian Penal Code, 1860 — Section 366Code Of Criminal Procedure, 1973 — Section 164, 313

High Courts23 Jul 2019Dismissed

Larsen And Toubro Limited Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0301

Constitution Of India, 1950 — Article 226

High Courts23 Jul 2019Allowed

Hare Ram Singh Vs State Of Bihar

Patna High Court · (2019) 07 PAT CK 0290

Indian Penal Code, 1860 — Section 34, 201, 302Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 313

High Courts23 Jul 2019Disposed Of

Aftab Ahmad Vs State Of Bihar And Anr

Patna High Court · (2019) 07 PAT CK 0281

Code Of Criminal Procedure, 1973 — Section 125

High Courts22 Jul 2019Allowed

M/S Realty Advance Structure Enterprises Pvt. Ltd Vs State Of Bihar And Ors

Patna High Court · (2019) 07 PAT CK 0344

Indian Forest Act, 1927 — Section 33

High Courts22 Jul 2019Allowed

Suresh Yadav And Ors Vs State Of Bihar

Patna High Court · (2019) 07 PAT CK 0327

Indian Penal Code, 1860 — Section 149, 201, 302, 364, 379Code Of Criminal Procedure, 1973 — Section 313

High Courts22 Jul 2019Dismissed

Manik Lal Prasad Vs State Of Bihar Through Principal Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0317

Bihar Municipal No Confidence Motion Process Rules, 2010 — Rule 2, 2(iii), 2(iv), 2(v)Bihar Municipal Act, 2007 — Section 25, 25(4), 48(3), 50Bihar Panchayat Raj Act, 2006 — Section 35(4), 39(i), 39(1), 44, 44(3), 44(3)(ii), 44(3)(iii)

High Courts22 Jul 2019Disposed Of

Chairman Cum Managing Director And Ors Vs Ashok Kumar Singh And Ors

Patna High Court · (2019) 07 PAT CK 0313

Indian Telegraph Act, 1885 — Section 16(c)

High Courts22 Jul 2019Allowed

Vinay Kumar Singh And Ors Vs State Of Bihar Through Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0284

Indian Forest Act, 1957 — Section 52(3)

High Courts19 Jul 2019Dismissed

Ashoke Krantti And Ors Vs State Of Bihar Through Chief Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0303

Constitution Of India, 1950 — Article 309, 226Bihar Superior Judicial Service Rules, 1951 — Rule 5(c)(iii)

High Courts19 Jul 2019Allowed

Md. Kamran @ Amanullah Vs State Of Bihar

Patna High Court · (2019) 07 PAT CK 0292

Constitution Of India, 1950 — Article 20(3), 21Indian Penal Code, 1860 — Section 304Code Of Criminal Procedure, 1973 — Section 164, 313, 313(1)(a), 313(1)(b), 313(2), 313(4), 428

High Courts19 Jul 2019Disposed Of

Sujit Saw Vs State Of Bihar

Patna High Court · (2019) 4 PLJR 141

Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 102Indian Penal Code, 1860 — Section 376, 511Protection Of Children From Sexual Offences Act, 2012 — Section 8

High Courts19 Jul 2019Allowed

Bibi Mukbari Khatoon Vs State Of Bihar And Anr

Patna High Court · (2019) 3 PLJR 940

Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125Muslim Women (Protection Of Rights On Divorce) Act, 1986 — Section 5

High Courts19 Jul 2019Disposed Of

M/S Vishnu Sugar Mills Limited And Ors Vs State Of Bihar And Anr

Patna High Court · (2019) 3 PLJR 848

Bihar Sugarcane (Regulation Of Supply And Purchase) Act, 1981 — Section 52, 53