High Courts18 Jul 2019Allowed
Dileep Kumar Singh Vs State Of Bihar And Anr
Patna High Court · (2019) 3 PLJR 942
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 34, 182, 211, 302, 499, 500
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 47 of 77
High Courts18 Jul 2019Allowed
Kalika Cooling System Through Vs State Of Bihar Through The Commissioner And Ors
Patna High Court · (2019) 07 PAT CK 0334
Bihar Value Added Tax Rules, 2005 — Rule 22, 22(8), 22(8)(c)Bihar Value Added Tax Act, 2005 — Section 24, 26(1), 26(3), 27, 31, 31(1), 33, 47, 74Bihar Finance Act, 1981 — Section 94
High Courts18 Jul 2019Disposed Of
Sanjay Kumar And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 3 PLJR 1217
Constitution Of India, 1950 — Article 14, 16, 162, 234(G)Bihar District Council, Secondary And Higher Secondary Teacher (Employment And Service Conditions) Manual, 2006 — Rule 4, 4(k)(vii)(a)Bihar State Panchayat Raj Act, 2006 — Section 73, 146
High Courts18 Jul 2019Dismissed
Dr. Mahrukh Khan And Anr Vs State Of Bihar Through Which Principal Secretary And Ors
Patna High Court · (2019) 3 PLJR 1027
Wakf Act, 1995 — Section 3(ee), 32(2)(g), 32(3), 54, 54(3), 83(2)
High Courts18 Jul 2019Allowed
Raj Kumar @ Raj Kumar Singh Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0307
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 42(1), 42(2), 52(A), 52(A)(1), 52(A)(2), 52(A)(2)(c), 52(A)(3), 52(A)(4), 53Code Of Criminal Procedure, 1973 — Section 313Narcotic Drugs And Psychotropic Substances (Amendment) Act, 2014 — Section 52(A)
High Courts18 Jul 2019Dismissed
Ranjan Kumar Vs Priti Kumari And Anr
Patna High Court · (2020) 1 PLJR 487
Family Courts Act, 1984 — Section 19(4)
High Courts17 Jul 2019Dismissed
Nirbhay Kumar Singh @ Ashok Singh Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0328
Indian Penal Code, 1860 — Section 34, 307, 323, 327, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts17 Jul 2019Allowed
State Of Bihar Through The District Magistrate And Ors Vs Virendra Kumar Verma
Patna High Court · (2019) 07 PAT CK 0312
Constitution Of India, 1950 — Article 226
High Courts17 Jul 2019Allowed
Mukesh Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0310
Arms Rules, 1962 — Rule 12, 25
High Courts17 Jul 2019Allowed
Mahesh Prasad Vs State Of Bihar Through Home Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0283
Arms Rules, 1962 — Rule 12, 25Arms Act, 1959 — Section 13, 14, 14(1)(b)
High Courts16 Jul 2019Disposed Of
Yogendra Yadav And Anr Vs State Of Bihar Bihar
Patna High Court · (2019) 07 PAT CK 0352
Indian Penal Code, 1860 — Section 120(B), 323, 406, 420, 467, 468, 471, 504
High Courts16 Jul 2019Allowed
Santosh Kumar Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0347
High Courts16 Jul 2019Allowed
Jai Prakash Gupta Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0333
Wild Life Protection Act, 1972 — Section 18, 18(1), 19, 20, 21, 22, 23, 24, 25
High Courts16 Jul 2019Dismissed
Nawal Kishore Singh Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 3 PLJR 1086
High Courts16 Jul 2019Allowed
Krishna Kant Jha Vs State Of Bihar Through The Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0311
Constitution Of India, 1950 — Article 136, 227Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 27(2)Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 22(2)
High Courts16 Jul 2019Allowed
Prem Chand Verma And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0287
Indian Penal Code, 1860 — Section 34, 302, 307, 324, 341, 498(A)Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts15 Jul 2019Dismissed
Amir Singh Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 3 PLJR 992
High Courts15 Jul 2019Disposed Of
Virendra Nath Srivastava And Ors Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0315
High Courts15 Jul 2019Allowed
Dr. Ram Parashidh Singh Vs State O F Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0302
Bihar Pension Rules, 1950 — Rule 43(a), 43(B)Indian Penal Code, 1860 — Section 419, 420, 420m, 457, 467, 471Code Of Criminal Procedure, 1973 — Section 248(1)
High Courts15 Jul 2019Dismissed
Arghanand Sharma Vs Magadh University And Ors
Patna High Court · (2019) 07 PAT CK 0297
Constitution Of India, 1950 — Article 226Bihar College Service Commission Act, 1976 — Section 2(9), 57, 57(1)Bihar State Universities Act, 1976 — Section 80A