COURT ARCHIVE

Patna High Court judgments, 2019

1,524 judgments · page 45 of 77

High Courts30 Jul 2019Allowed

Pt. Ujjwal Kumar Mishra Vs Bihar School Examination Board And Ors

Patna High Court · (2019) 07 PAT CK 0288

Constitution Of India, 1950 — Article 12Right Of Children To Free And Compulsory Education Act, 2009 — Section 5, 14, 14(1), 18, 38, 38(2)(5)Right Of Children To Free And Compulsory Education Rules, 2011 — Rule 9, 11, 18

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High Courts29 Jul 2019Allowed

Shankar Kumar Bhagat Vs Indian Oil Corporation Limited And Ors

Patna High Court · (2019) 07 PAT CK 0341

Transfer Of Property Act, 1882 — Section 105, 107Indian Registration Act, 1908 — Section 17Evidence Act, 1872 — Section 90, 91, 92, 93, 94, 95, 96, 97, 98

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High Courts29 Jul 2019Allowed

Indrajit Singh Vs Union Of India Through The General Manager And Ors

Patna High Court · (2019) 07 PAT CK 0314

Constitution Of India, 1950 — Article 14

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High Courts29 Jul 2019Allowed

Dayanand Yadav And Ors Vs State Of Bihar And Ors

Patna High Court · (2019) 07 PAT CK 0291

Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302Arms Act, 1959 — Section 27, 27(1)Code Of Criminal Procedure, 1973 — Section 161, 313

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High Courts29 Jul 2019Allowed

Prema Chaudhary And Ors Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0286

Bihar Panchayat Election Rules, 2006 — Rule 75, 96, 96(d)

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High Courts29 Jul 2019Allowed

Vikram Kumar Tiwary @ Vikram Kumar Vs State Of Bihar Through The Director General And Ors

Patna High Court · (2019) 07 PAT CK 0282

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 61, 62, 62(2), 62(3), 63, 64, 65, 70, 70(2), 71, 72, 73, 74, 76, 77, 82, 83, 192, 200, 202Indian Penal Code, 1860 — Section 174, 406, 420

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High Courts29 Jul 2019Allowed

M/S. Sunny Stars Hotels Private Limited Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 07 PAT CK 0273

Constitution Of India, 1950 — Article 226Bihar Finance Act, 2006 — Section 7Bihar Single Window Clearance Act, 2006 — Section 2(2), 23

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High Courts26 Jul 2019Disposed Of

Prashant Kumar And Anr Vs Bank Of Maharashtra And Ors

Patna High Court · (2019) 07 PAT CK 0346

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High Courts26 Jul 2019Dismissed

Arif Raza Vs Union Of India Through The General Manager And Ors

Patna High Court · (2019) 07 PAT CK 0340

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High Courts26 Jul 2019Dismissed

Praveen Kumar Dubey Vs State Of Bihar And Ors

Patna High Court · (2019) 07 PAT CK 0330

Indian Penal Code, 1860 — Section 364(A), 365

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High Courts26 Jul 2019Allowed

Santosh Bind @ Santosh Bin Vs State Of Bihar

Patna High Court · (2019) 07 PAT CK 0306

Indian Penal Code, 1860 — Section 354, 376Code Of Criminal Procedure, 1973 — Section 313

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High Courts25 Jul 2019Dismissed

Ram Kishun Prasad Vs State Of Bihar And Ors

Patna High Court · (2019) 07 PAT CK 0329

Indian Penal Code, 1860 — Section 34, 120B, 302

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High Courts25 Jul 2019Allowed

Prashant Kumar Mahensaria Vs State Of Bihar Through The Inspector General And Ors

Patna High Court · (2019) 07 PAT CK 0321

Bihar Stamp (Prevention Of Under Valuation Of Instruments) Rules, 1995 — Rule 5, 6Indian Stamp Act, 1899 — Section 6, 47(A), 47(A)(ii)

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High Courts25 Jul 2019Disposed Of

Z.A. Islamia College Vs State Of Bihar And Ors

Patna High Court · (2019) 07 PAT CK 0300

Bihar State Universities Act, 1976 — Section 57(A), 57(B), 57(1)(iii), 59, 60

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High Courts25 Jul 2019Allowed

Sulekha Devi And Ors Vs Viswanath Prasad Yadav And Ors

Patna High Court · (2019) 07 PAT CK 0299

Code Of Civil Procedure, 1908 — Section 2(11), Order 1 Rule 10Indian Penal Code, 1860 — Section 279, 304(A)Motor Vehicles Act, 1988 — Section 140, 165(1), 166, 166(1)(c)

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High Courts25 Jul 2019Allowed