COURT ARCHIVE

Patna High Court judgments, 2019

1,524 judgments · page 43 of 77

High Courts20 Aug 2019Dismissed

Yogendra Pathak And Ors Vs State Of Bihar And Anr

Patna High Court · (2020) 1 PLJR 382

Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2), 386, 464, 465, 468Indian Penal Code, 1860 — Section 34, 114, 147, 148, 149, 302, 304, 323, 324, 325Arms Act, 1959 — Section 27, 27(1)

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High Courts20 Aug 2019Dismissed

M/S Dehri On Sone Labourers Cooperative Society Ltd Vs Union Of India Through The Secretary And Ors

Patna High Court · (2020) 1 PLJR 55

Mines And Minerals (Development And Regulation) Amendment Act, 2015 — Section 3(e), 8(A), 8(A)(1), 8(A)(3), 8(3), 8(A)(4), 8(A)(5), 8(A)(6), 8(A)(9), 9(B)(2), 9(B)(3), 15(A), 15(4)Mines And Minerals (Development And Regulation) Act, 1957 — Section 8(A)(3)

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High Courts17 Aug 2019Allowed

Md. Masiha Vs State Of Bihar Through The Principal Secretary And Ors

Patna High Court · (2019) 4 PLJR 641

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High Courts16 Aug 2019Dismissed

Manik Lal Prasad Vs State Of Bihar Through Principal Secretary And Ors

Patna High Court · (2019) 3 PLJR 1310

Bihar Municipal Act, 2007 — Section 25(4)

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High Courts14 Aug 2019Allowed

Putul Jha And Ors Vs State Of Bihar

Patna High Court · (2019) 4 PLJR 218

Indian Penal Code, 1860 — Section 34, 302, 324Arms Act, 1959 — Section 27(1)

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High Courts14 Aug 2019Allowed

Indian Oil Corporation Ltd. Vs Central Board Of Excise And Customs And Ors

Patna High Court · (2019) 4 PLJR 621

Constitution Of India, 1950 — Article 226Customs, Central Excise Duties And Service Tax Drawback Rules, 1995 — Rule 5(3), 6, 6(1), 6(1)(a), 7, 17

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High Courts14 Aug 2019Allowed

Sia Saran Beldar And Ors Vs State Of Bihar In All The Three Appeals

Patna High Court · (2019) 08 PAT CK 0091

Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313

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High Courts13 Aug 2019Allowed

St. Michaels Educational Association Vs Commissioner Of Income Tax

Patna High Court · (2019) 4 PLJR 178

Income Tax Act, 1961 — Section 1(b), 2(15), 11, 12, 12(A), 12(AA), 12(AA)(3), 13(1), 13(1)(b), 260(A)

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High Courts13 Aug 2019Dismissed

Sant Kumar Singh Vs Union Of India Through And Ors

Patna High Court · (2019) 3 PLJR 1248

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High Courts13 Aug 2019Dismissed

Chief Commissioner Of Customs And Anr Vs Binod Kumar

Patna High Court · (2019) 4 PLJR 518

Constitution Of India, 1950 — Article 226

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High Courts09 Aug 2019Dismissed

Sudama Sai Vs State Of Bihar And Ors

Patna High Court · (2019) 3 PLJR 1239

Indian Penal Code, 1860 — Section 366(A), 376(c)Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164, 313

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High Courts09 Aug 2019Allowed

Gopal Prasad Singh Vs State Of Bihar Through Principal Secretary And Ors

Patna High Court · (2019) 4 PLJR 579

Constitution Of India, 1950 — Article 226Bihar Panchayat Raj Act, 2006 — Section 11(A), 39(1), 44, 44(3), 44(3)(V), 44(4), 46(4), 157

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High Courts09 Aug 2019Allowed

M/S. Aditya Multicom Private Limited And Anr Vs State Of Bihar Through The Commissioner And Ors

Patna High Court · (2019) 08 PAT CK 0090

Bihar Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2003 — Rule 4Bihar Minor Mineral Concession Rules, 1972 — Rule 40, 40(1), 41

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High Courts08 Aug 2019Dismissed

Raushan Patel @ Baba Vs State Of Bihar

Patna High Court · (2019) 4 PLJR 26

Indian Penal Code, 1860 — Section 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 6, 20, 29, 30Code Of Criminal Procedure, 1973 — Section 164, 313

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High Courts07 Aug 2019Allowed

Bihar State Electricity Employees And Ors Vs Bihar State Power Holding Company And Ors

Patna High Court · (2019) 4 PLJR 207

Constitution Of India, 1950 — Article 12, 14Indian Contract Act, 1872 — Section 16(1), 19(A), 23Companies Act, 1956 — Section 617

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High Courts06 Aug 2019Disposed Of

Dr. Sudhakar Thakur Vs State Of Bihar Through The Chief Secretary And Ors

Patna High Court · (2019) 4 PLJR 253

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High Courts06 Aug 2019Allowed

Surendra Singh Vs State Of Bihar And Ors

Patna High Court · (2019) 4 PLJR 254

Code Of Criminal Procedure, 1973 — Section 144, 145, 397, 401

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High Courts06 Aug 2019Allowed

Ravindra Kumar (Huf) @ Rabindra Kumar (Huf) Vs Commissioner Of Income Tax And Anr

Patna High Court · (2019) 4 PLJR 223

Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 133, 133(6), 139, 142, 143, 143(2), 143(3), 144, 147, 148, 149, 151, 156

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High Courts06 Aug 2019Dismissed

Ehteshamul Haque @ Estajul Haque Vs State Of Bihar And Ors

Patna High Court · (2019) 3 PLJR 1249

Indian Penal Code, 1860 — Section 34, 307, 323, 324, 337, 341, 379, 448Evidence Act, 1872 — Section 32(2)Code Of Criminal Procedure, 1973 — Section 313

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High Courts05 Aug 2019Allowed

Sahil Kumar (Minor) Through Vs State Of Bihar Through Director And Ors

Patna High Court · (2019) 3 PLJR 1252

Constitution Of India, 1950 — Article 14

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