High Courts23 Aug 2019Dismissed

Most. Leela Devi Vs Ratandev Gupta And Ors

Patna High Court · (2019) 08 PAT CK 0039

Bihar Buildings (Lease, Rent And Eviction) Control Act, 1989 — Section 2(h)Code Of Civil Procedure, 1908 — Order 1 Rule 10Constitution Of India, 1950 — Article 227
High Courts23 Aug 2019Dismissed

Md. Sunny And Ors Vs State Of Bihar

Patna High Court · (2019) 08 PAT CK 0037

Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4, 42Code Of Criminal Procedure, 1973 — Section 29, 30, 164, 313, 428
High Courts22 Aug 2019Allowed

Ramashankar Patel And Ors Vs State Of Bihar And Ors

Patna High Court · (2019) 3 PLJR 1291

Constitution Of India, 1950 — Article 162Bihar Taken Over Elementary Schools Teachers Promotion Rules, 1993 — Rule 2(3), 2(6), 2(10), 4(2), 7(2)Bihar District Council, Secondary And Higher Secondary Teacher (Employment And Service Conditions) Manual, 2006 — Rule 4(k)(vii)(a), 6
High Courts22 Aug 2019Dismissed

Heera Devi And Anr Vs State Of Bihar

Patna High Court · (2019) 08 PAT CK 0021

Indian Penal Code, 1860 — Section 34, 342, 366, 375, 376, 428, 494, 506Code Of Criminal Procedure, 1973 — Section 164, 313Hindu Marriage Act, 1955 — Section 9