High Courts28 Aug 2019Dismissed

Ram Pravesh Pandey Vs State Of Bihar And Ors

Patna High Court · (2019) 4 PLJR 311

National Highways Act, 1956 — Section 3(A), 3(A)(1), 3(C), 3(D), 3(D)(1), 3(D)(2)Bihar Consolidation Of Holdings And Prevention Of Fragmentation Act, 1956 — Section 33(A)Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts28 Aug 2019Allowed

Khatoon Nesha And Anr Vs State Of Bihar

Patna High Court · (2019) 08 PAT CK 0072

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(iii)(c), 22(c), 42(2), 52(A), 52A(1), 52A(2), 52A(3), 52A(2)(c), 52A(4), 53, 57Code Of Criminal Procedure, 1973 — Section 313
High Courts28 Aug 2019Dismissed

Deepak Kumar Vs State Of Bihar And Ors

Patna High Court · (2019) 08 PAT CK 0063

Code Of Criminal Procedure, 1973 — Section 154, 156, 173, 482Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 467, 468Constitution Of India, 1950 — Article 20(3), 21