High Courts02 Sept 2019Dismissed

Shyam Sundar Yadav And Ors Vs State Of Bihar And Ors

Patna High Court · (2019) 09 PAT CK 0003

Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 323, 341, 447, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x), 3(i)(xi)
High Courts30 Aug 2019Dismissed

Horil Prasad Vs Brij Nandan Pandit

Patna High Court · (2019) 08 PAT CK 0088

Bihar Buildings (Lease, Rent And Eviction) Control Act, 1947 — Section 11Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts30 Aug 2019Dismissed

Jyoti Sinha And Anr Vs Samir Kumar And Ors

Patna High Court · (2019) 08 PAT CK 0086

Family Courts Act, 1984 — Section 19, 19(1)Code Of Civil Procedure, 1908 — Section 19(1), Order 9 Rule 13Constitution Of India, 1950 — Article 227
High Courts30 Aug 2019Dismissed

Shailendra Jha Vs Laxmi sah

Patna High Court · (2019) 08 PAT CK 0085

Code Of Civil Procedure, 1908 — Section 151, Order 21 Rule 29Constitution Of India, 1950 — Article 227
High Courts30 Aug 2019Allowed

Rajesh Rajak Vs Rinku Devi

Patna High Court · (2019) 08 PAT CK 0081

Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125, 125(4)