High Courts05 Sept 2019Disposed Off

Sakina Begum Vs State Of Bihar And Ors

Patna High Court · (2019) 09 PAT CK 0029

Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 323, 325, 498ADowry Prohibition Act, 1961 — Section 3, 4