High Courts12 Sept 2019Allowed

Azad Khan Vs State Of Bihar

Patna High Court · (2019) 09 PAT CK 0059

Indian Penal Code, 1860 — Section 354, 376, 448, 511Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 3, 119, 138, 146