High Courts13 Sept 2019Dismissed
Ramayan Singh Vs Sheo Nath Singh And Ors
Patna High Court · (2019) 09 PAT CK 0099
Code Of Civil Procedure, 1908 — Order 1 Rule 10(2)Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 33 of 77
High Courts13 Sept 2019Dismissed
Ranjeet Kumar Paswan Vs State Of Bihar
Patna High Court · (2019) 09 PAT CK 0098
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 53A, 164, 313
High Courts13 Sept 2019Disposed Off/Allowed
Kamla Prasad Vs State Of Bihar And Anr
Patna High Court · (2019) 09 PAT CK 0097
Indian Penal Code, 1860 — Section 418
High Courts13 Sept 2019Allowed
State Of Bihar Through Principal Secretary And Ors Vs Arun Paswan And Ors
Patna High Court · (2019) 09 PAT CK 0096
High Courts13 Sept 2019Disposed Off
Ranjit Kumar Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0095
High Courts13 Sept 2019Disposed Off
Shashi Bhushan Pandey Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0094
High Courts13 Sept 2019Disposed Off
Kumar Dhiraj Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0093
High Courts13 Sept 2019Disposed Off
Binod Chaudhary Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0092
High Courts13 Sept 2019Disposed Off
Spandan Kumar Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0091
High Courts13 Sept 2019Disposed Off
Ashok Kumar Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0090
High Courts13 Sept 2019Disposed Off
Shambhu Kumar Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0089
High Courts13 Sept 2019Dismissed
Rameshwar Singh Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0088
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 10(3), 15(1), 30Constitution Of India, 1950 — Article 26, 32, 136, 226
High Courts13 Sept 2019Disposed Off
Brij Kumar Pandey Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0087
High Courts13 Sept 2019Disposed Off
Parivartankari Prarmbhik Sikshak Sangh Vs State Of Bihar Through Sri Anjani Kumar Singh And Ors
Patna High Court · (2019) 09 PAT CK 0086
High Courts13 Sept 2019Disposed Off
Bimal Kumar Srivastava Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0085
High Courts13 Sept 2019Disposed Off
Ashwini Kumar Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0084
Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 9(5)
High Courts13 Sept 2019Allowed
Amarnath Singh And Anr Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0083
High Courts13 Sept 2019Dismissed
Roushan Yadav @ Roushan K. Yadav Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0082
Family Courts Act, 1984 — Section 19(4)
High Courts13 Sept 2019Dismissed
Ravi Kishore Chaudhary @ Bittu Vs Manisha Kumari @ Manisha Choudhry
Patna High Court · (2019) 09 PAT CK 0081
Family Courts Act, 1984 — Section 19(4)
High Courts12 Sept 2019Dismissed
Raj Ballam Yadav Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0080
Code Of Criminal Procedure, 1973 — Section 432, 433, 433ABihar Police Manual, 1978 — Rule 481