High Courts20 Sept 2019Allowed
Binod Lal Das And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0139
Code Of Criminal Procedure, 1973 — Section 202, 482Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 2
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 31 of 77
High Courts20 Sept 2019Dismissed
Rajjan Chauhan And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0138
Indian Penal Code, 1860 — Section 323, 379, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts20 Sept 2019Dismissed
M/S Pareena Motors Private Limited Vs State Bank Of India And Anr
Patna High Court · (2019) 09 PAT CK 0137
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 2(d), 2(g), 19, 19(1), 20Companies Act, 2013 — Section 2(6)
High Courts20 Sept 2019Dismissed
State Of Bihar And Ors Vs Gopal Prasad Gupta And Ors
Patna High Court · (2019) 09 PAT CK 0136
High Courts19 Sept 2019Allowed
Hriday Narayan Pandey And Ors Vs State Of Bihar Through The Chief Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0196
Bihar Government Servants (Classification, Control And Appeal) Amendment Rules, 2007 — Rule 14(9)Bihar Pension Rules, 1950 — Rule 27, 46(A)
High Courts19 Sept 2019Dismissed
Arun Kumar, S/O Sri Asarfi Yadav Vs Union Of India, Through And Ors
Patna High Court · (2019) 09 PAT CK 0135
High Courts19 Sept 2019
Reyaz Ahmad Aatish Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0133
Code Of Criminal Procedure, 1973 — Section 133
High Courts19 Sept 2019Disposed Off
Vijay Kumar Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0132
High Courts19 Sept 2019Allowed
Manish Kumar Vs State Of Bihar And Anr
Patna High Court · (2019) 09 PAT CK 0131
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 35, 392, 411
High Courts19 Sept 2019Disposed Off
Sarun Kumar And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0130
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts19 Sept 2019Disposed Off
Deo Prasad Sao @ Deo Prasad And Anr Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0129
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 498A
High Courts19 Sept 2019Dismissed
Rameshwar Rai @ Rameshwar Ray And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0128
Bihar Land Reforms (Fixation Of Ceiling, Area And Acquisition Of Surplus Land) Act, 1961 — Section 16(3)
High Courts18 Sept 2019Allowed
Mukesh Bhagat @ Mukesh Kumar Mani Vs State Of Bihar
Patna High Court · (2019) 09 PAT CK 0127
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2015 — Section 14(A)(2), 3(i)(r)Indian Penal Code, 1860 — Section 147, 148, 149, 341, 323, 307, 379, 504Arms Act, 1959 — Section 27
High Courts18 Sept 2019Allowed
Jalaj Kumar Vs State Of Bihar
Patna High Court · (2019) 09 PAT CK 0126
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 22(c), 23(c), 42, 42(2), 50, 50(1)Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts18 Sept 2019Dismissed
Raj Informatics Construction Vs State Health Society And Ors
Patna High Court · (2020) 1 PLJR 21
Contract Labour (Regulation And Abolition) Act, 1970 — Section 13(3)Contract Labour (Regulation And Abolition) Central Rules, 1971 — Rule 29Constitution Of India, 1950 — Article 226
High Courts18 Sept 2019Allowed
S. Zahid Hussain And Brothers And Ors Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0124
Bihar Agricultural Marketing Act, 1960 — Rule 38Bihar Agricultural Produce Markets Rules, 1975 — Rule 98(A)
High Courts18 Sept 2019Allowed
M/S Maa Construction Through Vs State Of Bihar Through The Principle Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0123
High Courts18 Sept 2019Allowed
Union Of India And Ors Vs Suresh Thakur
Patna High Court · (2020) 1 PLJR 367
Railway Services (Pension) Rules, 1993 — Rule 10(1)(c)Railway Servants Discipline And Appeal Rules, 1968 — Rule 6(i), 6(ii), 6(iiia), 6(iv)
High Courts18 Sept 2019Dismissed
Rajendra Narain Singh Vs Birendra Narain Singh And Ors
Patna High Court · (2019) 09 PAT CK 0121
Code Of Civil Procedure, 1908 — Order 47 Rule 1Constitution Of India, 1950 — Article 226, 227
High Courts18 Sept 2019Disposed Off
Manikant Pathak Vs Sarvdeo Narayan Jha And Ors
Patna High Court · (2019) 09 PAT CK 0120