High Courts25 Sept 2019Disposed Of
Amit Kumar Singh And Ors Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0161
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 30 of 77
High Courts25 Sept 2019Allowed
Ravindra Kumar Vs State Of Bihar Through Principal Secretary
Patna High Court · (2019) 09 PAT CK 0160
High Courts25 Sept 2019Allowed
Ranjeet Singh @ Ranjeet And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0159
Indian Penal Code, 1860 — Section 147, 148, 149, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313, 374(2)
High Courts25 Sept 2019Disposed Of
Ramadhar Singh Vs State Of Bihar
Patna High Court · (2019) 09 PAT CK 0157
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 171(H)
High Courts25 Sept 2019Dismissed
Pankaj Shashi Vs State Of Bihar And Anr
Patna High Court · (2019) 09 PAT CK 0156
Code Of Criminal Procedure, 1973 — Section 125, 482Constitution Of India, 1950 — Article 227
High Courts25 Sept 2019Dismissed
Securities And Intelligence Services (India) Limited Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0155
High Courts24 Sept 2019Dismissed
Menka Kumari Vs Union Of India Through And Ors
Patna High Court · (2019) 09 PAT CK 0148
High Courts24 Sept 2019Allowed
Premchandra Prasad @ Prem Chand Prasad Vs State Of Bihar
Patna High Court · (2019) 09 PAT CK 0147
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 167(2), 482Arms Act, 1959 — Section 27
High Courts23 Sept 2019Disposed Of/Allowed
Md. Hedaytullah And Ors Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0149
High Courts23 Sept 2019Disposed Of
Fuleshwar Poddar Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0146
High Courts23 Sept 2019Disposed Of
Sudama Prasad Karn Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0145
High Courts23 Sept 2019Disposed Of
Rajendra Paswan And Ors Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0144
High Courts23 Sept 2019Disposed Of/Allowed
Meena Sahi Vs State Of Bihar And Anr
Patna High Court · (2019) 09 PAT CK 0143
Indian Penal Code, 1860 — Section 415, 420Code Of Criminal Procedure, 1973 — Section 482
High Courts20 Sept 2019Dismissed
Tirath Kumar Vs Lakshmi Mahato And Ors
Patna High Court · (2019) 4 PLJR 1023
Code Of Civil Procedure, 1908 — Order 1 Rule 10(2)Constitution Of India, 1950 — Article 227
High Courts20 Sept 2019Dismissed
Sandeep Kumar Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0152
High Courts20 Sept 2019Disposed Of
Vinay Kumar Vs Madhya Bihar Gramin Bank And Ors
Patna High Court · (2020) 1 PLJR 403
High Courts20 Sept 2019Allowed
Sanjeev Kumar Gupta And Ors Vs State Of Bihar
Patna High Court · (2019) 09 PAT CK 0150
High Courts20 Sept 2019Dismissed
Sushil Kumar Sinha Vs Shobha Devi And Ors
Patna High Court · (2019) 4 PLJR 1024
Code Of Civil Procedure, 1908 — Section 151, Order 12 Rule 6, Order 12 Rule 6(1), Order 12 Rule 6(2), Order 20 Rule 7Constitution Of India, 1950 — Article 227
High Courts20 Sept 2019Disposed Of
Ram Prakash Jha Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0141
High Courts20 Sept 2019Disposed Of/Allowed
Dr. Purnendu Ojha Vs State Of Bihar
Patna High Court · (2019) 09 PAT CK 0140
Indian Penal Code, 1860 — Section 323, 385Code Of Criminal Procedure, 1973 — Section 313, 482