High Courts18 Sept 2019Disposed Off
Union Of India Through Ministry Of Home Affairs And Ors Vs Satyendra Tiwary
Patna High Court · (2019) 09 PAT CK 0119
COURT ARCHIVE
Patna High Court judgments, 2019
1,524 judgments · page 32 of 77
High Courts18 Sept 2019Disposed Off
Braj Kishore Roy Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0118
Bihar State Road Transport Corporation Contributory Provident Fund Regulations, 1960 — Section 33(d)
High Courts17 Sept 2019Allowed
Shivam Kumar Singh @ Golu Singh And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0117
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 52(A)Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts17 Sept 2019Dismissed
Santosh Kumar Vs State Of Bihar Through District Magistrate And Ors
Patna High Court · (2019) 09 PAT CK 0116
Indian Penal Code, 1860 — Section 34, 406, 420Constitution Of India, 1950 — Article 226, 227
High Courts17 Sept 2019Allowed
Krishna Roy Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0115
High Courts17 Sept 2019Allowed
Bihar State Power Holding Company Ltd. And Ors Vs M/S Hotel Satkar Pvt. Limited And Ors
Patna High Court · (2019) 09 PAT CK 0114
Electricity Act, 2003 — Section 42, 42(5)
High Courts17 Sept 2019Disposed Off
Dr. Rama Nand Prasad And Ors Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0113
High Courts17 Sept 2019Dismissed
Arun Kumar Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0112
High Courts17 Sept 2019Disposed Off
Ram Bilash Yadav Vs State Of Bihar And Anr
Patna High Court · (2019) 09 PAT CK 0111
Family Courts Act, 1984 — Section 19(4)
High Courts17 Sept 2019Dismissed
Amit Kumar And Ors Vs Union Of India Through The Secretary And Ors
Patna High Court · (2019) 09 PAT CK 0110
High Courts17 Sept 2019Dismissed
Ramesh Kumar Ram Vs Union Of India Through The D.G And Ors
Patna High Court · (2019) 09 PAT CK 0107
High Courts16 Sept 2019Allowed
Manohar Prasad @ Manohar Singh Vs State Of Bihar And Anr
Patna High Court · (2019) 09 PAT CK 0109
Code Of Criminal Procedure, 1973 — Section 82
High Courts16 Sept 2019Allowed
Tanu Singh Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 4 PLJR 784
Bihar Cooperative Societies Act, 1935 — Section 6(2), 48Bihar State Election Authority Act, 2008 — Section 12, 12(1)(a), 12(1)(d)(iv), 12(2)Cooperative Societies Act, 1912 — Section 16, 32, 63
High Courts16 Sept 2019Allowed
Bipin Kumar Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0105
Bihar Contractor Enlistment Rules, 2007 — Rule 11(a)(vii)Code Of Criminal Procedure, 1973 — Section 151
High Courts16 Sept 2019Disposed Off
Lalit Kumar Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0104
High Courts16 Sept 2019Allowed
Birendra Kumar Singh And Ors Vs State Of Bihar Through And Ors
Patna High Court · (2019) 09 PAT CK 0103
High Courts16 Sept 2019Disposed Off
Sushil Kumar Singh @ Sushil Manda Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0102
Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125, 127(2)
High Courts16 Sept 2019Allowed
Fr. Martin Anand Vs State Of Bihar And Anr
Patna High Court · (2019) 09 PAT CK 0101
High Courts16 Sept 2019Dismissed
Dr. Saryug Kumar Vs State Of Bihar Through
Patna High Court · (2020) 1 PLJR 522
Prevention Of Corruption Act, 1988 — Section 2(c), 2(c)(iii), 4, 7, 10(5), 10(8), 10(9), 13(1)(d), 13(2), 19, 19(1), 19(1)(c), 19(3), 19(4)Bihar State Universities Act, 1976 — Section 2(c), 2(f), 57(b), 59, 60, 60(1), 60(4)Companies Act, 1956 — Section 617
High Courts13 Sept 2019Allowed
Mostt. Sona Devi Vs State Of Bihar And Ors
Patna High Court · (2019) 09 PAT CK 0108