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Patna High Court judgments, 2007

1,700 judgments · page 1 of 85

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High Courts20 Dec 2007

Jayanti Prabha Bharti Vs The State of Bihar and Others

Patna High Court · (2007) 12 PAT CK 0034

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High Courts19 Dec 2007

Anil Kumar Jha Vs The State of Bihar and Others

Patna High Court · (2007) 12 PAT CK 0039

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High Courts19 Dec 2007

Ram Chandrika Sharma Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 735

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High Courts18 Dec 2007

Ajay Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 357

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High Courts18 Dec 2007

Most. Jeera Devi Vs State of Bihar and Others

Patna High Court · (2007) 12 PAT CK 0045

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High Courts18 Dec 2007Allowed

Leela Devi and Another Vs The State of Bihar and Others

Patna High Court · (2008) 56 BLJR 691 : (2008) 2 PLJR 31

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High Courts18 Dec 2007Allowed

Dhananjay Prasad Vs The Bihar School Exam. Board and Others

Patna High Court · (2008) 2 PLJR 209

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High Courts18 Dec 2007Allowed

Chandra Narayan Singh Vs The State of Bihar and Others

Patna High Court · (2008) 56 BLJR 852 : (2008) 1 PLJR 779

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High Courts17 Dec 2007Allowed

Shri Sheo Ratan Prasad Vs The Bihar State Electricity Board

Patna High Court · (2008) 2 PLJR 467

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High Courts17 Dec 2007

Babuni Yadav and Another Vs State of Bihar

Patna High Court · (2011) 2 PLJR 1143

Penal Code, 1860 (IPC) — Section 120(B), 147, 148, 149, 201
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High Courts17 Dec 2007Allowed

Ganesh Tanti @ Ganesh Pd. Tanti and Others Vs The State of Bihar and Others

Patna High Court · (2007) 12 PAT CK 0026

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High Courts17 Dec 2007

Janapriya Co-operative Housing Society Limited and Another Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 411

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High Courts14 Dec 2007

National Insurance Company Ltd. Vs Most. Malbhogi Devi and Others

Patna High Court · (2008) 1 PLJR 271

Motor Vehicles Act, 1988 — Section 140, 173(3)
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High Courts14 Dec 2007Dismissed

Jamahir Mahto Vs The State of Bihar and Another

Patna High Court · (2008) 1 PLJR 273

Criminal Procedure Code, 1973 (CrPC) — Section 209, 311, 323
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High Courts14 Dec 2007Allowed

Ram Bujhan Yadav and Others Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 402

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High Courts14 Dec 2007Allowed

Nagarjuna Construction Company Ltd. Vs State of Bihar and Others

Patna High Court · (2008) 1 PLJR 282

Constitution of India, 1950 — Article 14, 226
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High Courts14 Dec 2007Allowed

Shiv Shankar Chaudhary Vs State of Bihar thru. Vig.

Patna High Court · (2008) 1 PLJR 279

Penal Code, 1860 (IPC) — Section 420Prevention of Corruption Act, 1988 — Section 19, 19(3)(b), 7, 8
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High Courts14 Dec 2007Allowed

Ramanuj Tiwari and Sri Bhagwan Singh Vs The State of Bihar and Another Sri Kant Singh and Ram Pujan Singh Vs The State of Bihar

Patna High Court · (2007) 12 PAT CK 0046

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High Courts14 Dec 2007Allowed

Kishori Lal Vs The State of Bihar and Others

Patna High Court · (2007) 12 PAT CK 0044

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High Courts14 Dec 2007Dismissed

Sudama Yadav and Others Vs State of Bihar and Another

Patna High Court · (2007) 12 PAT CK 0033

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