High Courts10 Dec 2007
Kanchan Mala Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 834
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 3 of 85
High Courts10 Dec 2007Allowed
Sumangalam Jagriti Vs The Bihar State Electricity Board and Others
Patna High Court · (2008) 1 PLJR 286
High Courts10 Dec 2007Allowed
Niranjan Singh Vs The State of Bihar
Patna High Court · (2009) 1 PLJR 477
Arms Act, 1959 — Section 25(A), 26Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 34
High Courts07 Dec 2007Dismissed
Kedar Paswan Vs The State of Bihar and Others
Patna High Court · (2007) 12 PAT CK 0051
High Courts07 Dec 2007
Sri Hem Chandra Singh Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 706 : (2008) 1 PLJR 435
High Courts07 Dec 2007
Ramkeshwar Ram Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 150
High Courts07 Dec 2007Dismissed
The State of Bihar Vs Sukhdeva Narayan
Patna High Court · (2008) 1 PLJR 682
High Courts07 Dec 2007Allowed
Yogendra Pd. Shukla @ Yogendra Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 395
High Courts06 Dec 2007Allowed
Suresh Mishra and Another Vs State of Bihar and Others
Patna High Court · (2008) 4 PLJR 30
Bihar Tenancy Act, 1885 — Section 48E, 48E(10)
High Courts06 Dec 2007Dismissed
Tardih Prakhand Matasyajivi Swablambi Sahakari Samiti Ltd. and Another Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 684 : (2008) 1 PLJR 667
Bihar Co-operative Societies Act, 1935 — Section 11, 11(2), 6(2)
High Courts06 Dec 2007Allowed
Ran Vijay Kumar @ Ran Vijay Singh Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 137
High Courts05 Dec 2007
Sanjay Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 449
Constitution of India, 1950 — Article 226, 309
High Courts05 Dec 2007Allowed
Jagdish Mahto and Others Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 543
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3)
High Courts05 Dec 2007Allowed
Baleshwar Chowdhary and Another Vs The State of Bihar
Patna High Court · (2008) 1 PLJR 683
Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 9
High Courts05 Dec 2007Allowed
Most. Savitri Devi and Others Vs State
Patna High Court · (2008) 3 PLJR 373
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 2(f)
High Courts05 Dec 2007Allowed
Dr. Prabodh Jha Vs The State of Bihar and Others
Patna High Court · (2007) 12 PAT CK 0058
Constitution of India, 1950 — Article 137, 142, 226Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts05 Dec 2007Allowed
Smt. Shanti Verma and Others Vs The State of Bihar and Others
Patna High Court · (2007) 12 PAT CK 0043
High Courts05 Dec 2007Allowed
Ram Babu Prasad @ Ram Babu Sah and Kanchan Devi Vs The State of Bihar and Praveen Khanam
Patna High Court · (2008) 56 BLJR 698
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406
High Courts05 Dec 2007Allowed
Rudal Sahni and Another Vs The State of Bihar
Patna High Court · (2008) 2 PLJR 122
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302