High Courts05 Dec 2007
Ashok Kumar Gupta and Others Vs State of Bihar
Patna High Court · (2007) 12 PAT CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 4 of 85
High Courts04 Dec 2007Dismissed
Gautam Kumar Vs The Union of India and Others
Patna High Court · (2007) 1 PLJR 146
Border Security Force Act, 1968 — Section 11(2), 62
High Courts04 Dec 2007Allowed
Ray Ballabh Prasad Singh @ Raj Ballabh Singh Vs State
Patna High Court · (2008) 2 PLJR 488
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts04 Dec 2007
M/s. R.K. Enterprises Vs Hindustan Petroleum Corpn. Ltd.
Patna High Court · (2008) 1 PLJR 665
High Courts04 Dec 2007
Sunil Kumar and Others Vs State of Bihar
Patna High Court · (2008) 1 PLJR 275
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 120(B), 366, 504, 506
High Courts03 Dec 2007Allowed
Amod Kumar Katiyar Vs State of Bihar
Patna High Court · (2008) 1 PLJR 187
Penal Code, 1860 (IPC) — Section 406, 407, 409, 420
High Courts03 Dec 2007Allowed
Shankar Choudhary and Others Vs State of Bihar
Patna High Court · (2008) 56 BLJR 900 : (2008) CriLJ 849 : (2009) 3 PLJR 253
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts03 Dec 2007Allowed
Madhav Das and Another Vs The Bihar State Hindu Religious Trust Board and Others
Patna High Court · (2008) 1 PLJR 102
High Courts30 Nov 2007
Rameshwar Singh and Others Vs Harendra Singh and Others
Patna High Court · (2008) 1 PLJR 165
Evidence Act, 1872 — Section 115Hindu Succession Act, 1956 — Section 14(1)Penal Code, 1860 (IPC) — Section 420, 467
High Courts29 Nov 2007
Bachcha Rai Vs The State of Bihar and Others
Patna High Court · (2007) 11 PAT CK 0093
High Courts29 Nov 2007Allowed
Faiyaz Ahmad Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 354
High Courts29 Nov 2007Allowed
Jitendra Kumar Vs State of Bihar
Patna High Court · (2009) 3 PLJR 589 : (2008) 2 PLJR 422
Criminal Procedure Code, 1973 (CrPC) — Section 187, 482Prevention of Food Adulteration Act, 1954 — Section 13, 16
High Courts29 Nov 2007Allowed
Rajendra Sharma Vs Bihar State Electricity Board and Another
Patna High Court · (2008) 1 PLJR 679
Constitution of India, 1950 — Article 12, 14, 16
High Courts29 Nov 2007
Mahanth Ram Kishore Das Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 733
Bihar Hindu Religious Trusts Act, 1950 — Section 32, 32(3)
High Courts29 Nov 2007Dismissed
Ajay Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 452
High Courts28 Nov 2007
Sribhagwan Singh Vs Aruna Devi and Others
Patna High Court · (2008) 3 PLJR 4
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 10, Order 11 Rule 12, Order 12 Rule 8
High Courts28 Nov 2007
Parmeshwar Prasad Vs Bhupendra Narayan Mandal University and Others
Patna High Court · (2008) 1 PLJR 662
High Courts27 Nov 2007
Manan Singh Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 534
Contempt of Courts Act, 1971 — Section 2(b)Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1)
High Courts27 Nov 2007Allowed
Most. Raj Mahal Devi Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 695 : (2008) 1 PLJR 657
High Courts27 Nov 2007
Lalit Mohan Dalmia and Others Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 604
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 8