High Courts21 Nov 2007
Shobha Nand Jha and Others Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 696
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 6 of 85
High Courts21 Nov 2007Allowed
Kailasi Devi Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 722
High Courts21 Nov 2007Dismissed
Smt. Shanti Devi Vs The Union of India and Others
Patna High Court · (2008) 1 PLJR 352
High Courts21 Nov 2007
Ashish Mandal alias Ashis Mandal and Chandradeo Mandal Vs The State of Bihar
Patna High Court · (2007) 11 PAT CK 0072
High Courts21 Nov 2007Dismissed
Dr. Baleshwar Pd. Chaurasiya and Others Vs The State of Bihar and Others
Patna High Court · (2007) 11 PAT CK 0033
High Courts21 Nov 2007Dismissed
Ilo Mian and Sita Devi Vs The State of Bihar and Another
Patna High Court · (2007) 11 PAT CK 0004
High Courts20 Nov 2007Dismissed
Ram Suresh Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 11 PAT CK 0087
High Courts20 Nov 2007
Shree Pati Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 666 : (2008) 1 PLJR 699
Essential Commodities Act, 1955 — Section 7
High Courts20 Nov 2007Allowed
Indu Shekher Singh and Others Vs State of Bihar and Another
Patna High Court · (2008) 56 BLJR 395
Criminal Procedure Code, 1973 (CrPC) — Section 192Environment (Protection) Act, 1986 — Section 15, 18, 19, 4Penal Code, 1860 (IPC) — Section 116, 166, 167, 420
High Courts20 Nov 2007Allowed
Ram Kishun Prasad and Others Vs Manohar Lal Gupta and Another
Patna High Court · (2008) 2 PLJR 196
Civil Procedure Code, 1908 (CPC) — Section 1
High Courts20 Nov 2007Allowed
Bijo Panda, Shankar Panda, Dasrath Panda and Basudeo Panda Vs The State of Bihar
Patna High Court · (2007) 11 PAT CK 0042
High Courts20 Nov 2007Allowed
Sanjay Jain and Nisha Jain Vs The State of Bihar and Rajeev Modi
Patna High Court · (2007) 11 PAT CK 0036
High Courts20 Nov 2007Dismissed
Food Corporation of India and Others Vs Smt. Savitri Devi (through LR''s) and Others
Patna High Court · (2007) 11 PAT CK 0016
High Courts14 Nov 2007Allowed
Binay Kr. Choubey Vs State
Patna High Court · (2008) 1 PLJR 786
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(3), 12A(2)
High Courts14 Nov 2007Dismissed
Alok Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 356
High Courts14 Nov 2007Dismissed
Subhash Kumar Vs The State of Bihar and Others
Patna High Court · (2007) 11 PAT CK 0054
Constitution of India, 1950 — Article 226, 227
High Courts14 Nov 2007Allowed
Vinod Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2007) 11 PAT CK 0047
High Courts14 Nov 2007
Akhilesh Ojha Vs The State of Bihar
Patna High Court · (2008) 1 PLJR 806
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 313Juvenile Justice Act, 1986 — Section 63
High Courts14 Nov 2007Allowed
Sanjay Kumar Motani Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 360
High Courts14 Nov 2007
Manindra Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 773