High Courts07 Nov 2007Dismissed
Indradeo Singh Vs The State of Bihar and Others
Patna High Court · (2007) 11 PAT CK 0086
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 8 of 85
High Courts07 Nov 2007Dismissed
Kapil Yadav Vs State of Bihar
Patna High Court · (2007) 11 PAT CK 0085
Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Nov 2007Allowed
Indrajit Narain Singh Vs The State of Bihar
Patna High Court · (2008) 56 BLJR 833 : (2008) 1 PLJR 781
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45BLand Acquisition Act, 1894 — Section 18, 18(2), 23, 23(1A), 23(2)
High Courts07 Nov 2007Allowed
Atma Ram Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 276
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 419, 420, 468
High Courts07 Nov 2007Allowed
Ram Pravesh Sahni Vs The State of Bihar
Patna High Court · (2009) 1 PLJR 371
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts07 Nov 2007Dismissed
Mosomat Ram Sakhi Devi Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 254
High Courts06 Nov 2007Allowed
Third Eye, Communications Private Ltd. Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 253
Constitution of India, 1950 — Article 243W, 243X
High Courts06 Nov 2007
Shakti Sharan Agrawal Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 190
Bihar Regional Development Authorities Act, 1981 — Section 54(1)
High Courts06 Nov 2007Dismissed
Bihar Rajya Chaukidari Tahsildar Sangh and Another Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 680
Village Chaukidari Act, 1870 — Section 46A, 46B
High Courts06 Nov 2007Allowed
Krishna Ram Vs The State Bank of India and Others
Patna High Court · (2007) 11 PAT CK 0088
High Courts06 Nov 2007
Smt. Sugapati Devi Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 466
Bihar Panchayat Raj Act, 2006 — Section 11(3)
High Courts06 Nov 2007Dismissed
Mohd. Kamo Vs The Union of India (UOI) and Others
Patna High Court · (2008) 2 PLJR 70
High Courts06 Nov 2007Allowed
Diwali Mahto Vs The State of Bihar
Patna High Court · (2007) 11 PAT CK 0059
High Courts06 Nov 2007Dismissed
Sakhi Chand Rai and Others Vs State of Bihar
Patna High Court · (2008) 2 PLJR 634
Penal Code, 1860 (IPC) — Section 307, 323, 379
High Courts06 Nov 2007Allowed
Barmeshwar Pandey and Others Vs State of Bihar
Patna High Court · (2008) 4 PLJR 264
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts06 Nov 2007
Mahendra Prasad @ Mahendra Pd. Bhadani Vs General Manager, New India Assurance Company and Others
Patna High Court · (2007) 4 PLJR 797
High Courts06 Nov 2007
Shila Kumari Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 821
High Courts05 Nov 2007
Smt. Kanti Singh Vs State of Bihar and Another
Patna High Court · (2007) 4 PLJR 799
Child Marriage Restraint Act, 1929 — Section 5Criminal Procedure Code, 1973 (CrPC) — Section 200
High Courts05 Nov 2007Dismissed
Employees'' State Insurance Corporation "Panchdeep Bhawan", Patna-800 001 and Others Vs R.K. Tekriwal, Patna and Another
Patna High Court · (2012) 4 LLJ 377
Employees State Insurance Act, 1948 — Section 2(9), 45A, 75(1)(g), 82
High Courts05 Nov 2007
Sant Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 261