High Courts13 Nov 2007
Asha Devi and Others Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 447
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 7 of 85
High Courts13 Nov 2007Dismissed
Arun Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 635
Bihar Service Code, 1952 — Rule 103
High Courts13 Nov 2007Dismissed
Nagendra Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 11 PAT CK 0058
High Courts13 Nov 2007Allowed
Sunil Prakash Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 545
Bihar Self Supporting Co-operative Societies Act, 1996 — Section 5
High Courts13 Nov 2007Dismissed
Deelip Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 857
Constitution of India, 1950 — Article 226, 227
High Courts12 Nov 2007
Drishtee Foundation (A NGO) Vs Bihar State Pollution Control Board and Others
Patna High Court · (2007) 4 PLJR 801
High Courts12 Nov 2007Allowed
Juma Khatoon Vs The State of Bihar
Patna High Court · (2008) 1 PLJR 272
High Courts12 Nov 2007
Ram Babu Singh Vs The Union Bank of India and Others
Patna High Court · (2008) 1 PLJR 397
High Courts12 Nov 2007Dismissed
Navin Bhushan Vs The State of Bihar and Others
Patna High Court · (2007) 11 PAT CK 0008
High Courts10 Nov 2007Allowed
Nathuni Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 598
Assistant of Secretariat and its Attached Offices Joint Cadre Act, 1969 — Section 7, 7(1)Assistants of Secretariat and Attached Offices Joint Cadre Act, 1989 — Section 7(1)Bihar Service Code, 1952 — Rule 58
High Courts08 Nov 2007Dismissed
Bharat Lal Ram Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 464
High Courts08 Nov 2007
Shiva Priya Vs The State of Bihar and Another
Patna High Court · (2008) 2 PLJR 338
High Courts08 Nov 2007
Rajniti Prasad Singh Vs The State of Bihar and Another Smt. Ranju Devi Vs The State of Bihar The State of Bihar Vs Gopendra Kumar Thakur
Patna High Court · (2007) 11 PAT CK 0025
High Courts08 Nov 2007Allowed
Oriental Insurance Company Ltd. Vs Firangi Ram and Others
Patna High Court · (2008) 1 PLJR 280
Motor Vehicles Act, 1988 — Section 173
High Courts08 Nov 2007Allowed
Nanda Aryani Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 607
High Courts07 Nov 2007Allowed
Sunil Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 610
Bihar and Orissa Civil Services Disciplinary and Appeal Rules, 1935 — Rule 55
High Courts07 Nov 2007Dismissed
Md. Rizwan Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 444
Constitution of India, 1950 — Article 226
High Courts07 Nov 2007Dismissed
The Union of India and Others Vs Sahdeo and Others
Patna High Court · (2008) 1 PLJR 256
High Courts07 Nov 2007
M/s Astha Enterprises Vs The State Bank of India and Others
Patna High Court · (2008) 1 PLJR 572