High Courts27 Nov 2007Allowed
Santlal Chaudhary Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 349
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 5 of 85
High Courts27 Nov 2007Allowed
Upendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 555
Motor Vehicles Act, 1988 — Section 68, 72
High Courts27 Nov 2007Allowed
Rajendra Mochi and Others Vs The State of Bihar and Others
Patna High Court · (2007) 11 PAT CK 0021
High Courts27 Nov 2007
Amra Kumari @ Amra Devi Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 633
High Courts26 Nov 2007
Shashi Kant Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 599
High Courts26 Nov 2007Allowed
Suresh Yadav and Another Vs The State of Bihar and Others
Patna High Court · (2007) 11 PAT CK 0096
High Courts26 Nov 2007Dismissed
Anand Mohan Singh Vs State of Bihar and Others
Patna High Court · AIR 2008 Patna 53 : (2009) 4 PLJR 112 : (2008) 1 PLJR 443
High Courts26 Nov 2007Allowed
Sahid Pervez Vs The State of Bihar and Another
Patna High Court · (2008) 3 PLJR 444
Criminal Procedure Code, 1973 (CrPC) — Section 107, 197, 197(1), 202Penal Code, 1860 (IPC) — Section 167Representation of the People Act, 1950 — Section 32, 32(1), 32(3)
High Courts23 Nov 2007Allowed
Md. Naimuddin Vs Bihar State Electricity Board
Patna High Court · (2008) 1 PLJR 677
High Courts23 Nov 2007Allowed
Surendra Mahto Vs The State of Bihar
Patna High Court · (2007) 4 PLJR 589
Penal Code, 1860 (IPC) — Section 120B, 396
High Courts23 Nov 2007Allowed
Gobind Lal Agrawal Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 529
High Courts23 Nov 2007
Anand Mohan and etc. Vs State of Bihar
Patna High Court · (2009) 1 RCR(Criminal) 198
High Courts23 Nov 2007Allowed
Executive Engineer, Punpun Flood Protection Division Vs Lal Babu Rai and Another
Patna High Court · (2008) 117 FLR 759 : (2008) 1 PLJR 697
Industrial Disputes Act, 1947 — Section 25F
High Courts23 Nov 2007Allowed
Sanful Mahto Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 832
High Courts23 Nov 2007
Shiv Shankar Mishra Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 651
High Courts23 Nov 2007Allowed
Bihar Blind People Care Society Vs The Central Govt. Ministry of H
Patna High Court · (2008) 1 PLJR 103
Constitution of India, 1950 — Article 14
High Courts22 Nov 2007Allowed
Vinod Mandal Vs State of Bihar and Another
Patna High Court · (2008) 4 PLJR 663
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 120B, 352, 420Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(iv)
High Courts22 Nov 2007Dismissed
Raj Grihi Singh Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 613
High Courts22 Nov 2007Allowed
Krishna Das @ Krishna Giri Vs The State of Bihar and Others
Patna High Court · (2007) 11 PAT CK 0063
Bihar Control of Crimes Act, 1981 — Section 12(2)Constitution of India, 1950 — Article 22(5)