High Courts20 Apr 2007Dismissed
Manikchand Ram Vs The State of Bihar
Patna High Court · (2007) PLJR 738
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 7, 7(i)(a)(ii)Penal Code, 1860 (IPC) — Section 420
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 50 of 85
High Courts20 Apr 2007Allowed
Anil Bishnu Raman Vs State of Bihar and Others
Patna High Court · (2007) 3 PLJR 633
High Courts20 Apr 2007Dismissed
Suchit Singh Vs State of Bihar
Patna High Court · (2007) PLJR 30
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 109, 120B, 302, 34
High Courts20 Apr 2007Allowed
Santosh Kumar Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 102
Bihar Agricultural Produce Markets Act, 1960 — Section 48, 49(2)
High Courts20 Apr 2007Dismissed
Mishree Lal Sah and Most. Badamo Devi Vs Jagarnath Sah (Dead) represented by LRS and Others
Patna High Court · (2007) 04 PAT CK 0116
High Courts20 Apr 2007Allowed
Md. Sanjer Ali and Others Vs Bibi Hasina Khatoon and Others
Patna High Court · (2007) 04 PAT CK 0090
High Courts20 Apr 2007Allowed
Mosomat Jago Devi Vs Mahabir Prasad Joshi and Others
Patna High Court · (2007) 04 PAT CK 0080
High Courts20 Apr 2007
Bihar Veterinary Association and Others Vs The State of Bihar and Others
Patna High Court · (2007) 04 PAT CK 0078
High Courts20 Apr 2007Allowed
Satish Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 592
High Courts20 Apr 2007Dismissed
Nizamuddin Ansari Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 119
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 12, 12A
High Courts20 Apr 2007Allowed
Rameshwar Rai and Another Vs The State of Bihar
Patna High Court · (2007) PLJR 230
Penal Code, 1860 (IPC) — Section 323, 34, 435, 436
High Courts20 Apr 2007Dismissed
B.N.P. Sinha Vs The Union of India and Others
Patna High Court · (2007) PLJR 388
Constitution of India, 1950 — Article 226
High Courts19 Apr 2007Allowed
Bishwanath Yadav and Others Vs State of Bihar
Patna High Court · (2007) PLJR 661
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 201, 302, 306, 34, 498
High Courts19 Apr 2007
Bihar State Housing Board and Others Vs Manju Singh
Patna High Court · (2007) 3 PLJR 624
High Courts19 Apr 2007Dismissed
Ratan Lal Jain and Another Vs Smt. Prabhawati Devi and Another
Patna High Court · (2008) 1 PLJR 551
High Courts19 Apr 2007Dismissed
National Insurance Company Ltd. and Another Vs Mosmat Jahari Devi and Others
Patna High Court · (2007) 3 PLJR 310
Motor Vehicles Act, 1988 — Section 149(2), 170, 173
High Courts19 Apr 2007Dismissed
Virendra Kumar Vs The State of Bihar and Others Anurag Kumar Vs The Speaker, Bihar Legislative
Patna High Court · (2007) 3 PLJR 122
Constitution of India, 1950 — Article 14, 16
High Courts19 Apr 2007Allowed
Ram Chandra Das Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 657
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468
High Courts19 Apr 2007
Upendra Nath Chaudhary Vs High Court of Judicature at Patna and Another
Patna High Court · (2007) 04 PAT CK 0087
High Courts19 Apr 2007Allowed
Achalesh Nandan Vs National Institute of Technology and Others
Patna High Court · (2007) 04 PAT CK 0083