High Courts25 Apr 2007Allowed
Deonath Prasad and Another Vs The State of Bihar
Patna High Court · (2007) PLJR 627
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 414
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 49 of 85
High Courts25 Apr 2007Dismissed
Bihar State Road Transport Corporation Vs Sunita Jha and Others
Patna High Court · (2007) 3 PLJR 492
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts25 Apr 2007Allowed
Md. Nehaluddin and Another Vs Md. Sajid and Another
Patna High Court · AIR 2007 Patna 143
High Courts25 Apr 2007Allowed
K.N. Ram @ Kedar Nath Ram Vs The State of Bihar and Another
Patna High Court · (2007) 3 PLJR 484
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 300Electricity Act, 2003 — Section 135, 152
High Courts25 Apr 2007Allowed
Shri Lal Mahto and Another Vs Amar Singh Rathaur
Patna High Court · (2007) 3 PLJR 332
Guardians and Wards Act, 1890 — Section 7Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts25 Apr 2007Allowed
Gautam Singh Vs Mosmat Lalmati Kuar and Others
Patna High Court · (2007) 3 PLJR 211
Motor Vehicles Act, 1988 — Section 1
High Courts25 Apr 2007Allowed
Phulwasi Devi @ Phulbasi Devi Vs Ashan Devi and Others
Patna High Court · (2007) 2 BLJR 2684 : (2007) 3 PLJR 573
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 99, 151Criminal Procedure Code, 1973 (CrPC) — Section 144Specific Relief Act, 1963 — Section 19
High Courts24 Apr 2007Dismissed
Shri Bhagwan Rai and Another Vs The State of Bihar
Patna High Court · (2007) PLJR 597
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 34, 366, 376(2)(g), 379
High Courts24 Apr 2007Allowed
M/s Shiv Shankar Construction Company (P) Ltd. Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 51
High Courts24 Apr 2007Dismissed
Surendra Prasad Yadav @ Surendra Yadav and Others Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 533
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 171F, 171H, 188
High Courts24 Apr 2007Allowed
Raj Kumar Prasad Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 98
Constitution of India, 1950 — Article 309
High Courts24 Apr 2007Allowed
Sushil Kumar Dubey and Others Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 238
Bihar Co-operative Societies Act, 1935 — Section 66BConstitution of India, 1950 — Article 12, 14, 16
High Courts24 Apr 2007Dismissed
Dudhnath Ram and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 640
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 302
High Courts23 Apr 2007Dismissed
Rajo Sharma Vs State of Bihar
Patna High Court · (2007) PLJR 35
Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts23 Apr 2007
M.K. Jha Vs Income Tax Appellate Tribunal
Patna High Court · (2007) 04 PAT CK 0119
High Courts23 Apr 2007
Jitendra Mohan Nirula @ Jimi Vs State of Bihar and Another
Patna High Court · (2007) PLJR 660
Criminal Procedure Code, 1973 (CrPC) — Section 205, 482Penal Code, 1860 (IPC) — Section 420
High Courts20 Apr 2007Dismissed
Shambhu Kumar Singh and Another Vs State of Bihar and Others
Patna High Court · (2007) PLJR 168
High Courts20 Apr 2007Allowed
Subodh Narain Jha and Others Vs Collector, Madhubani and Others
Patna High Court · (2007) PLJR 159
High Courts20 Apr 2007Dismissed
Md. Masood Alam @ Md. Masood Vs The State of Bihar
Patna High Court · (2007) PLJR 124
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts20 Apr 2007Dismissed
Manoranjan Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 107
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(3), 11, 11(1), 16