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Patna High Court judgments, 1932

150 judgments · page 1 of 8

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High Courts23 Dec 1932

Santokhi Beldar and Another Vs Emperor

Patna High Court · AIR 1933 Patna 149

Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 149, 302
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High Courts21 Dec 1932

Ram Kishun and Others Vs Niranjan Pande

Patna High Court · AIR 1933 Patna 285

Evidence Act, 1872 — Section 13, 13(b)Land Acquisition Act, 1894 — Section 30
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High Courts20 Dec 1932

Muna Mahto and Others Vs Raghunath Mahto and Others

Patna High Court · AIR 1933 Patna 153

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High Courts19 Dec 1932Dismissed

Ganpat Singh and others Vs Ahibaran Singh

Patna High Court · (1932) 12 PAT CK 0002

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High Courts15 Dec 1932

J.H. Pattinson and Others Vs Bindhya Debi

Patna High Court · AIR 1933 Patna 196

Contract Act, 1872 — Section 73Lord Tenterdens Act — Section 28
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High Courts15 Dec 1932

Ramchander Rai and others Vs Ram Belas Tewari

Patna High Court · (1932) 12 PAT CK 0003

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High Courts15 Dec 1932

Uma Singh and Others Vs Emperor

Patna High Court · AIR 1933 Patna 242

Criminal Procedure Code, 1898 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 420
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High Courts14 Dec 1932

Dhanukhdhari Singh and Another Vs Mt. Bibi Amma and Others

Patna High Court · AIR 1933 Patna 441

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High Courts14 Dec 1932

Lalita Prasad Chaudhury and Others Vs Sarnam Singh and Others

Patna High Court · AIR 1933 Patna 165

Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 6
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High Courts13 Dec 1932

Joint Agents, I.G.N. and Ry. Co. and R.S.N. Co. Ltd., Digha Vs Chandra Ketu Narain Singh

Patna High Court · AIR 1933 Patna 185

Bengal Ferries Act, 1885 — Section 16Criminal Procedure Code, 1898 (CrPC) — Section 144
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High Courts12 Dec 1932

Tasaduq Hussain Vs Basawan Rai

Patna High Court · AIR 1933 Patna 159

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High Courts12 Dec 1932

Bhagwat Sahay Vs Krishna Sahay and Others

Patna High Court · AIR 1933 Patna 203

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High Courts09 Dec 1932

Mt. Janki Dai Vs Dwarka Nath Singh

Patna High Court · AIR 1933 Patna 219

Bengal Tenancy Act, 1885 — Section 61, 64
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High Courts08 Dec 1932

Kali Prosad Singh Vs Makutdhari Prosad Sinha

Patna High Court · AIR 1933 Patna 155

Specific Relief Act, 1877 — Section 42
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High Courts30 Nov 1932

Janki Mahton Vs Baij Nath Prasad Singh and Others

Patna High Court · AIR 1933 Patna 158

Bengal Tenancy Act, 1885 — Section 61
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High Courts29 Nov 1932

Banwari Lal and Others Vs Shukrullah and Others

Patna High Court · AIR 1933 Patna 139

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts28 Nov 1932

Rameshwar Bhagat and Another Vs Hari Prasad Bhagat and Others

Patna High Court · AIR 1933 Patna 445

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High Courts28 Nov 1932

Shivanandan Prasad Singh Vs Abdul Fateh Muhammad Reza

Patna High Court · AIR 1933 Patna 176

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High Courts18 Nov 1932

Dhanukdhari Prashad Pandey and Others Vs Ramadhikari Missir

Patna High Court · AIR 1933 Patna 81

Court Fees Act, 1870 — Section 11, 28, 4
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High Courts16 Nov 1932

Gayeshwar Prasad and Others Vs Musammat Bhagwati Kuer

Patna High Court · AIR 1933 Patna 612 : 148 Ind. Cas. 5

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