COURT ARCHIVE

Patna High Court judgments, 1932

150 judgments · page 8 of 8

High Courts28 Jan 1932

Brajasunder Das Vs Radha Prasad Bhagat

Patna High Court · AIR 1932 Patna 306

Limitation Act, 1963 — Article 182 Schedule 1

High Courts28 Jan 1932

Patna High Court · AIR 1932 Patna 327

High Courts28 Jan 1932

Patna High Court · AIR 1933 Patna 135 : 148 Ind. Cas. 305

Civil Procedure Code, 1908 (CPC) — Section 151, 152

High Courts27 Jan 1932

Patna High Court · AIR 1932 Patna 209

Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 324

High Courts14 Jan 1932

Patna High Court · AIR 1932 Patna 188

Factories Act, 1948 — Section 41(h), 41(j)

High Courts13 Jan 1932

Patna High Court · AIR 1933 Patna 116

High Courts11 Jan 1932

Patna High Court · AIR 1933 Patna 207 : 143 Ind. Cas. 43

Civil Procedure Code, 1908 (CPC) — Section 2, 31, 34

High Courts11 Jan 1932

Patna High Court · AIR 1933 Patna 62

High Courts08 Jan 1932

Patna High Court · AIR 1932 Patna 255 : 139 Ind. Cas. 810

High Courts06 Jan 1932

Patna High Court · AIR 1932 Patna 155

Criminal Tribes Act, 1911 — Section 3, 4