High Courts29 Feb 1932
Jamuna Prosad Singh Vs (Bahuria) Ram Sakhi Kuer and Another
Patna High Court · AIR 1933 Patna 24
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Patna High Court judgments, 1932
150 judgments · page 7 of 8
High Courts25 Feb 1932
Narsingh Mahton and Others Vs Nirpat Singh and Others
Patna High Court · AIR 1932 Patna 313
Contract Act, 1872 — Section 135, 139
High Courts24 Feb 1932
Deo Narayan Misra Vs Bhajan Mahton and Others
Patna High Court · AIR 1932 Patna 221
Bengal Tenancy Act, 1885 — Section 188, 30(b)
High Courts24 Feb 1932
Matte Mandal and Others Vs Emperor
Patna High Court · AIR 1932 Patna 189
Penal Code, 1860 (IPC) — Section 147, 304, 99
High Courts24 Feb 1932
Secretary of State Vs Jamuna Das
Patna High Court · AIR 1932 Patna 311
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts22 Feb 1932
Kalu Ram and Others Vs Sheonand Rai Jokhi Ram
Patna High Court · AIR 1932 Patna 323
Civil Procedure Code, 1908 (CPC) — Section 42
High Courts22 Feb 1932
Chotu Hajjam and Others Vs Emperor
Patna High Court · AIR 1932 Patna 214
Criminal Procedure Code, 1898 (CrPC) — Section 59Penal Code, 1860 (IPC) — Section 147, 225
High Courts19 Feb 1932
Md. Abdul Matin and Others Vs Mt. Bibi Hamidan
Patna High Court · AIR 1932 Patna 329
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 5
High Courts17 Feb 1932
Raghunath Thakur and Others Vs Emperor
Patna High Court · AIR 1932 Patna 224
Penal Code, 1860 (IPC) — Section 323, 325, 430
High Courts16 Feb 1932
Benares Bank Ltd. Vs Krishna Das and Others
Patna High Court · AIR 1932 Patna 206 : 139 Ind. Cas. 83
High Courts16 Feb 1932
Rajendra Narayana Singh Deo and Others Vs Bihari Lal Chakravarthy and Others
Patna High Court · AIR 1932 Patna 157
Chotanagpur Tenancy Act, 1908 — Section 83Evidence Act, 1872 — Section 35
High Courts15 Feb 1932
Ghyasuddin Ahmad and Others Vs Emperor
Patna High Court · AIR 1932 Patna 215
Penal Code, 1860 (IPC) — Section 148, 149, 324
High Courts15 Feb 1932
Banarsi Prasad Vs Hare Kishun Radhey Kishun
Patna High Court · AIR 1932 Patna 317
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts15 Feb 1932
Bindeshwari Prasad and Others Vs Nanhku Mahton and Others
Patna High Court · AIR 1932 Patna 179
Bengal Tenancy Act, 1885 — Section 30, 30(6), 30(a)
High Courts12 Feb 1932
Ruplal Agarwahi Vs Dhansar Goal Co. and Others
Patna High Court · AIR 1933 Patna 49
Arbitration Act, 1940 — Section 3Civil Procedure Code, 1908 (CPC) — Section 115Companies Act, 1882 — Section 152
High Courts04 Feb 1932
Syed Mohammad Ismail Vs Janaki Saran Singh and Others
Patna High Court · AIR 1932 Patna 275
High Courts03 Feb 1932
Sheshaiyer Rajamanner Aiyer Vs Madanmohan Patnaik
Patna High Court · 139 Ind. Cas. 843
Civil Procedure Code, 1908 (CPC) — Section 41
High Courts29 Jan 1932
Sheogobind Ram Vs Mt. Kishunbansi Kuer
Patna High Court · AIR 1932 Patna 222
Limitation Act, 1963 — Article 177
High Courts29 Jan 1932
Kaulashia and Another Vs Emperor
Patna High Court · AIR 1933 Patna 142
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 228
High Courts29 Jan 1932
Jadunandan Prasad Bhagat and Another Vs Wajid Ali Mian and Another
Patna High Court · AIR 1932 Patna 326