High Courts28 Jul 1932
Bashist Narain Sahi and Others Vs Sia Ramchandra Sahi and Others
Patna High Court · AIR 1933 Patna 126
Succession Act, 1925 — Section 111, 124
COURT ARCHIVE
Patna High Court judgments, 1932
150 judgments · page 5 of 8
High Courts26 Jul 1932
Ramjanam Singh and Others Vs Rambaran Singh and Others
Patna High Court · AIR 1933 Patna 302
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Jul 1932
Mt. Chamela Kuar Vs Pursottam Das and Others
Patna High Court · AIR 1932 Patna 308
High Courts28 Jun 1932
Emperor Vs Rashbehari Lal and Others
Patna High Court · AIR 1932 Patna 302
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts21 Jun 1932
Emperor Vs Rafi Mian
Patna High Court · AIR 1932 Patna 246 : 139 Ind. Cas. 885
Criminal Procedure Code, 1898 (CrPC) — Section 263, 299, 3, 307, 423Penal Code, 1860 (IPC) — Section 302
High Courts14 Jun 1932
Birdhi Chand Jaipuria Vs Darbari Jayaswal and Others
Patna High Court · AIR 1932 Patna 276
Penal Code, 1860 (IPC) — Section 147, 186
High Courts13 Jun 1932
Abdul Rauf Vs Banarsi Lal
Patna High Court · AIR 1932 Patna 281 : 139 Ind. Cas. 493
Bihar and Orissa Mining Settlements Act, 1920 — Section 19(1), 26(3)
High Courts05 May 1932
Chaturbhuj Singh Vs Sarada Charan Guha and Others
Patna High Court · AIR 1933 Patna 6
Estates Partition Act, 1897 — Section 94Public Demands Recovery Act — Section 3(2)
High Courts05 May 1932
Kakraul Co-operative Society Vs Durganand Jha and Others
Patna High Court · AIR 1933 Patna 132
Civil Procedure Code, 1908 (CPC) — Section 115, 148, 151
High Courts05 May 1932
Nathuni Thakur Vs Ramsaran Singh
Patna High Court · AIR 1932 Patna 225 : 139 Ind. Cas. 191
Bengal Tenancy Act, 1885 — Section 30(b), 35
High Courts04 May 1932
Nrisingha Charan Nandy Chowdhry Vs Rajniti Prasad Singh and Others
Patna High Court · AIR 1932 Patna 360
High Courts04 May 1932
Gulab Chand Ranka and Another Vs Musammat Kalabati Sarkarin
Patna High Court · AIR 1932 Patna 321 : 139 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153
High Courts03 May 1932
Sripat Singh and Others Vs Naresh Chandra Base and Others
Patna High Court · AIR 1932 Patna 332
Evidence Act, 1872 — Section 111(i), 92
High Courts27 Apr 1932
Motiram Rosan Lal Coal Co. Ltd. Vs Commissioner of Income Tax
Patna High Court · AIR 1933 Patna 28
High Courts27 Apr 1932
MOTIRAM ROSHAN LAL COAL CO. Vs COMMISSIONER OF INCOME TAX.
Patna High Court · (1933) 1 ITR 329
High Courts24 Apr 1932
Baraik Karan Singh Vs Bikram Sahu and Others
Patna High Court · AIR 1932 Patna 353
Chotanagpur Tenancy Act, 1908 — Section 177
High Courts22 Apr 1932
Maharajadhiraj of Darbhanga Vs Commissioner of Income Tax
Patna High Court · AIR 1933 Patna 123
Income Tax Act, 1961 — Section 22(2), 26(2)
High Courts19 Apr 1932
Mohammad Shafi Vs Emperor
Patna High Court · AIR 1932 Patna 242
Criminal Procedure Code, 1898 (CrPC) — Section 503, 506
High Courts11 Apr 1932
Ganesh Prashad and Another Vs Emperor
Patna High Court · AIR 1933 Patna 91
Criminal Procedure Code, 1898 (CrPC) — Section 234, 239Penal Code, 1860 (IPC) — Section 408
High Courts08 Apr 1932
Kuldip Das Vs Emperor
Patna High Court · AIR 1933 Patna 38
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 147, 395