High Courts15 Sept 1932
Ganesh Lal Sarawgi Vs Sanehi Ram and Aliar Ram
Patna High Court · AIR 1933 Patna 43
Provincial Insolvency Act, 1920 — Section 13, 24
COURT ARCHIVE
Patna High Court judgments, 1932
150 judgments · page 3 of 8
High Courts13 Sept 1932
E.C. D'' Cruz Vs Emperor
Patna High Court · AIR 1933 Patna 94
Railways Act, 1890 — Section 101(a), 101(c)
High Courts13 Sept 1932
E.C. D''cruz Vs Emperor
Patna High Court · 143 Ind. Cas. 220
Railways Act, 1989 — Section 101
High Courts13 Sept 1932
Jhum Lal and Another Vs Sham Narayan Singh and Others
Patna High Court · AIR 1933 Patna 33
Transfer of Property Act, 1882 — Section 100, 91, 92
High Courts12 Sept 1932
Shivashanker Mahton and Others Vs Kamakhya Narayan Singh
Patna High Court · AIR 1933 Patna 27
High Courts08 Sept 1932
Sanatan Sahu Vs Bhaja Sahu
Patna High Court · AIR 1933 Patna 92 : 143 Ind. Cas. 271
High Courts08 Sept 1932
Dhaneswar Raut Vs Raghunath Jena
Patna High Court · AIR 1933 Patna 88 : 143 Ind. Cas. 655
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts08 Sept 1932
Panika and Others Vs Lochan Naik
Patna High Court · AIR 1933 Patna 93 : 143 Ind. Cas. 272
Central Provinces Land Revenue Act, 1881 — Section 82
High Courts07 Sept 1932
Susila Bala Dasi and Others Vs Udaynath Mahanty
Patna High Court · AIR 1933 Patna 90 : 143 Ind. Cas. 342
High Courts07 Sept 1932
Bengal and North Western Ry. Co. Ltd. Vs Kameshwar Singh Bahadur
Patna High Court · AIR 1933 Patna 45
Railways Act, 1890 — Section 140, 77
High Courts07 Sept 1932
Janmejoy Pati and Another Vs Gopinath Bharthi and Others
Patna High Court · AIR 1933 Patna 41
Bengal Land Registration Act, 1876 — Section 55, 62
High Courts06 Sept 1932
Badri Das Vs Pasupati Banerji and Another
Patna High Court · AIR 1933 Patna 1
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 20, 21(2)
High Courts02 Sept 1932
Batisa Singh and Others Vs Emperor
Patna High Court · AIR 1932 Patna 335
Penal Code, 1860 (IPC) — Section 147, 347
High Courts02 Sept 1932
Radha Kishun Marwari Vs Emperor
Patna High Court · AIR 1932 Patna 293
Evidence Act, 1872 — Section 25
High Courts01 Sept 1932
Jogendra Narain Singh and Another Vs Radha Prosad Singh and Another
Patna High Court · AIR 1932 Patna 319
Court Fees Act, 1870 — Article 17(6), 7(5)(d)
High Courts31 Aug 1932
Tarini Mahton Vs Emperor
Patna High Court · AIR 1932 Patna 334
Penal Code, 1860 (IPC) — Section 376Whipping Act, 1909 — Section 5
High Courts31 Aug 1932
Dip Narain Choudhry and Another Vs The Addl. Dist. Magistrate (in charge of the Patna Municipality)
Patna High Court · AIR 1933 Patna 65
Bihar and Orissa Municipal Act, 1922 — Section 105, 194, 194(1)
High Courts30 Aug 1932
Khundan Lal Singh and Others Vs Nafizuddin and Others
Patna High Court · AIR 1933 Patna 36
Bengal Tenancy Act, 1885 — Section 7, 7(1), 7(2)
High Courts30 Aug 1932
Nandkeshwar Prasad Sahi Vs Sita Saran Sahi
Patna High Court · (1932) 08 PAT CK 0004
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts29 Aug 1932
Rameshwar Prasad Bhagat Vs Ram Ratan Ram and Others
Patna High Court · AIR 1932 Patna 359