High Courts21 Dec 1917
Dhaninder Das Vs Bakhshi Harihar Prasad Singh
Patna High Court · AIR 1918 Patna 395 : 48 Ind. Cas. 129
Civil Procedure Code, 1908 (CPC) — Section 115, 47
COURT ARCHIVE
Patna High Court judgments, 1917
218 judgments · page 1 of 11
High Courts21 Dec 1917
Asgar Ali and Another Vs Mian Dost Mohammad and Others
Patna High Court · AIR 1917 Patna 80 : 44 Ind. Cas. 354
Transfer of Property Act, 1882 — Section 54
High Courts19 Dec 1917
Mahangu Singh and Others Vs Emperor
Patna High Court · AIR 1918 Patna 257 : 46 Ind. Cas. 415
Penal Code, 1860 (IPC) — Section 147, 323, 353, 423
High Courts19 Dec 1917
Kulada Prasad Tewari and Others Vs Sadhu Charan Tewari and Others
Patna High Court · AIR 1918 Patna 352(2) : 48 Ind. Cas. 107
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Dec 1917
Sreenath Das Vs Ghanashyam Naik
Patna High Court · AIR 1918 Patna 185 : 46 Ind. Cas. 534
Civil Procedure Code, 1908 (CPC) — Section 11, 9
High Courts19 Dec 1917
Sardar Singh and Another Vs Emperor
Patna High Court · AIR 1918 Patna 323 : 44 Ind. Cas. 451
Evidence Act, 1872 — Section 13Penal Code, 1860 (IPC) — Section 425, 426
High Courts18 Dec 1917
Bali Sahu Vs Emperor
Patna High Court · 44 Ind. Cas. 974
Criminal Procedure Code, 1898 (CrPC) — Section 235General Clauses Act, 1897 — Section 26
High Courts18 Dec 1917
Upendra Nath Das and Others Vs Emperor
Patna High Court · AIR 1918 Patna 279 : 46 Ind. Cas. 842
Penal Code, 1860 (IPC) — Section 193, 466
High Courts18 Dec 1917
Atul Chandra Metra Vs Mirtunjoy Bose
Patna High Court · AIR 1918 Patna 175 : 46 Ind. Cas. 162
Bengal Tenancy Act, 1885 — Section 22
High Courts17 Dec 1917
Fouzdar Rai and Others Vs Emperor
Patna High Court · AIR 1918 Patna 193 : 44 Ind. Cas. 33
Penal Code, 1860 (IPC) — Section 141, 143, 147, 149
High Courts14 Dec 1917
Idu Jolaha Vs Emperor
Patna High Court · AIR 1918 Patna 274 : 46 Ind. Cas. 293
Penal Code, 1860 (IPC) — Section 30, 471
High Courts13 Dec 1917
Garib Lall Vs Emperor
Patna High Court · AIR 1918 Patna 240(1) : 44 Ind. Cas. 970
High Courts11 Dec 1917
Faitali Singh Vs Musammat Ganapati Kuer
Patna High Court · (1917) 12 PAT CK 0020
High Courts11 Dec 1917
Sarada Prasad Tej and Others Vs Triguna Charan Roy
Patna High Court · AIR 1918 Patna 673 : 46 Ind. Cas. 117
High Courts11 Dec 1917Dismissed
Babu Jagdish Narayan Pershad Singh Vs Babu Manmatha Nath Dey
Patna High Court · (1917) 12 PAT CK 0002
High Courts10 Dec 1917
Mahendra Narayan Ray Vs Girish Chandra Kar and Others
Patna High Court · AIR 1918 Patna 660(2) : 46 Ind. Cas. 125
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts05 Dec 1917Dismissed
Rai Baij Nath Goenka Bahadur Vs Hon''ble Maharaja Sir Rameshwar Singh
Patna High Court · (1917) 12 PAT CK 0019
High Courts05 Dec 1917
Khetrabasi Sahu and Others Vs Emperor
Patna High Court · AIR 1918 Patna 183 : 44 Ind. Cas. 38
Criminal Procedure Code, 1898 (CrPC) — Section 107, 118, 125, 435, 439