High Courts21 Nov 1917
Manno Chaudhry and Ramdin Singh Chaudhry Vs Munshi Chaudhry
Patna High Court · AIR 1918 Patna 320 : 43 Ind. Cas. 393
Estates Partition Act, 1897 — Section 23
COURT ARCHIVE
Patna High Court judgments, 1917
218 judgments · page 2 of 11
High Courts19 Nov 1917
Musammat Janki Bai Kutiani and Others Vs Najaf Ali Khan and Others
Patna High Court · AIR 1918 Patna 632 : 43 Ind. Cas. 49
High Courts16 Nov 1917
Ramkishen Lal Vs Manna Kumri
Patna High Court · AIR 1918 Patna 308 : 44 Ind. Cas. 731
Civil Procedure Code, 1908 (CPC) — Section 109, 110, 111, 112
High Courts15 Nov 1917
Sharfunnessa Vs Nazni Khanum
Patna High Court · AIR 1918 Patna 329 : 44 Ind. Cas. 723
High Courts08 Nov 1917
Alice Thorp Vs Shamat Lal
Patna High Court · AIR 1918 Patna 295 : 44 Ind. Cas. 733
Succession Certificate Act, 1889 — Section 4
High Courts08 Nov 1917
Mahendra Koer Vs Sat Narain Lal
Patna High Court · AIR 1917 Patna 152 : 44 Ind. Cas. 762
High Courts06 Nov 1917
Gopal Ray Vs Hitnarayan Singh
Patna High Court · AIR 1918 Patna 675 : 43 Ind. Cas. 23
High Courts06 Oct 1917
Ritbaran Singh and Others Vs Emperor
Patna High Court · AIR 1918 Patna 146 : 46 Ind. Cas. 709
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302
High Courts22 Aug 1917
Luchmi Singh Vs Emperor
Patna High Court · AIR 1917 Patna 111 : 44 Ind. Cas. 456
Criminal Procedure Code, 1898 (CrPC) — Section 193, 209, 210, 371, 476Penal Code, 1860 (IPC) — Section 116, 193, 463, 464, 467
High Courts20 Aug 1917
Balak Singh Vs Emperor
Patna High Court · AIR 1918 Patna 420 : 44 Ind. Cas. 587
Criminal Procedure Code, 1898 (CrPC) — Section 284, 285Penal Code, 1860 (IPC) — Section 457
High Courts14 Aug 1917
Mahanth Mukhlal Gir Vs Ramdheyan Rai and Others
Patna High Court · AIR 1917 Patna 150(2) : 44 Ind. Cas. 143
High Courts14 Aug 1917
Rameswar Lal Bhagat Vs Raj Kumar Girwar Prasad Singh
Patna High Court · (1917) 08 PAT CK 0001
High Courts13 Aug 1917
Midnapur Zamindary Co. Vs The Deputy Commissioner of Manbhum
Patna High Court · AIR 1917 Patna 132 : 44 Ind. Cas. 570
Limitation Act, 1963 — Section 15, 5
High Courts07 Aug 1917
Mewa Lal and Others Vs Emperor
Patna High Court · AIR 1918 Patna 197 : 44 Ind. Cas. 41
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145, 146, 190Penal Code, 1860 (IPC) — Section 188, 448
High Courts06 Aug 1917
Dip Chand Rai and Others Vs Chhetru Lal and Others
Patna High Court · 56 Ind. Cas. 570
High Courts06 Aug 1917
Rashbehari Singh and Others Vs Jagnarain Rai
Patna High Court · AIR 1917 Patna 154 : 44 Ind. Cas. 589
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144
High Courts03 Aug 1917
Golab Chand Ray Vs Sheikh Feda Hussain
Patna High Court · AIR 1918 Patna 125 : 44 Ind. Cas. 532
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts03 Aug 1917
Kailash Prasad Varma Vs Emperor
Patna High Court · AIR 1918 Patna 168 : 46 Ind. Cas. 33
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234, 239Penal Code, 1860 (IPC) — Section 409