High Courts29 Jun 1917Dismissed
Mohit Gope Vs Musammat Mundri
Patna High Court · (1917) 06 PAT CK 0001
COURT ARCHIVE
Patna High Court judgments, 1917
218 judgments · page 4 of 11
High Courts26 Jun 1917
Raktoo Rai Vs Emperor
Patna High Court · AIR 1917 Patna 329 : 40 Ind. Cas. 727
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts25 Jun 1917
Mukhal Singh and Others Vs Ramsarup Singh and Another
Patna High Court · AIR 1917 Patna 435 : 40 Ind. Cas. 692
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts12 Jun 1917
Ram Lochan Singh and Others Vs Jatadhari Singh and Others
Patna High Court · AIR 1917 Patna 188 : 40 Ind. Cas. 853
High Courts08 Jun 1917
Angrahit Ram and Others Vs Sri Mahant Sitaram Das
Patna High Court · AIR 1917 Patna 278 : 40 Ind. Cas. 661
Limitation Act, 1963 — Article 59, 3
High Courts07 Jun 1917
Raghubir Misser and Others Vs Bhajan Singh and Others
Patna High Court · AIR 1917 Patna 274 : 40 Ind. Cas. 987
High Courts07 Jun 1917
Babu Saiyiduddin and Another Vs Babu Avadh Behari Singh and Another
Patna High Court · AIR 1917 Patna 364 : 40 Ind. Cas. 864
High Courts07 Jun 1917Allowed
Rajendra Prasad Sahu Vs Gangan Koer
Patna High Court · (1917) 06 PAT CK 0003
High Courts06 Jun 1917
Sheikh Gowher Ali Vs Sheikh Enayat Ali
Patna High Court · 40 Ind. Cas. 774
Bengal Tenancy Act, 1885 — Article 3
High Courts06 Jun 1917
Babu Janardhan Prosad Thakur and Another Vs Musammat Jankibati Thakurain and Others
Patna High Court · AIR 1917 Patna 74 : 40 Ind. Cas. 860
Limitation Act, 1963 — Section 10
High Courts28 May 1917
Tanha Singh and Others Vs Bandhu Singh and Others
Patna High Court · AIR 1919 Patna 56 : 59 Ind. Cas. 8
Evidence Act, 1872 — Section 35
High Courts24 May 1917
Sheo Jhawan Pande Vs Musammat Ram Sakhi Kuari
Patna High Court · AIR 1917 Patna 420 : 40 Ind. Cas. 737
Penal Code, 1860 (IPC) — Section 323
High Courts24 May 1917
Barhamdeo Narain Singh Vs Ramanand Prasad Singh and Another and Saligram Singh
Patna High Court · AIR 1917 Patna 14 : 40 Ind. Cas. 594
High Courts23 May 1917
Jugeshwar Pershad Vs Ragho Misser and Another
Patna High Court · AIR 1918 Patna 190 : 43 Ind. Cas. 434
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1935 — Section 107Penal Code, 1860 (IPC) — Section 193, 210
High Courts23 May 1917
The Official Trustee of Bengal Vs Nim Chand Marwari and Others Nim Chand Baid Marwari and Others Vs C.E. Grey, Esq.
Patna High Court · AIR 1917 Patna 447 : 40 Ind. Cas. 856
High Courts22 May 1917
Sahdeo Singh Vs Kariman Singh and Others
Patna High Court · AIR 1917 Patna 410 : 40 Ind. Cas. 770
High Courts22 May 1917
Babu Nand Kishwar Sahai Vs Kedar Nath
Patna High Court · AIR 1917 Patna 694 : 40 Ind. Cas. 849
High Courts22 May 1917
Lal Man Naik and Others Vs Kanhaya Lall Pandey and Another
Patna High Court · AIR 1917 Patna 240 : 40 Ind. Cas. 891
Chotanagpur Tenancy Act, 1908 — Section 224(1), 84, 87