High Courts22 May 1917
Kunti Dai Vs Jharu Lal Das Mazumdar and Others
Patna High Court · AIR 1917 Patna 404 : 40 Ind. Cas. 907
Specific Relief Act, 1963 — Section 9
COURT ARCHIVE
Patna High Court judgments, 1917
218 judgments · page 5 of 11
High Courts21 May 1917
Raghunath Kurmi and Another Vs Deo Narain Rai and Others
Patna High Court · AIR 1917 Patna 359 : 40 Ind. Cas. 771
High Courts21 May 1917
Fakira Singh Under the Guardianship of Ram Charan Singh Vs Majho Singh and Gajadhar Singh
Patna High Court · AIR 1917 Patna 448 : 40 Ind. Cas. 685
Transfer of Property Act, 1882 — Section 53
High Courts21 May 1917
Musammat Began Kuer and Others Vs Jhari Mahton
Patna High Court · AIR 1917 Patna 405(1) : 40 Ind. Cas. 610
High Courts18 May 1917
Akhouri Prem Narain and Another Vs Musammat Fahimunnissa and Others
Patna High Court · AIR 1917 Patna 481 : 40 Ind. Cas. 662
Civil Procedure Code, 1908 (CPC) — Section 2, 43, 47
High Courts17 May 1917
Harnandan Rai and Others and Balwan Rai and Others Vs Maharaja Kesho Prasad Singh
Patna High Court · AIR 1917 Patna 601 : 40 Ind. Cas. 585
Bengal Tenancy Act, 1885 — Section 30, 52
High Courts17 May 1917
Bara Lal Nawal Kishore Nath Sahi Deo Vs Jaleshwar Dayal Singh and Others and Babu Basanta Kumar Banerji and Others
Patna High Court · AIR 1917 Patna 357 : 40 Ind. Cas. 588
High Courts17 May 1917
Jai Pande Vs Jaldhari Raut
Patna High Court · AIR 1917 Patna 434 : 40 Ind. Cas. 679
High Courts16 May 1917
Chandrabati Kuar Vs The Collector of Darbhanga
Patna High Court · (1917) 05 PAT CK 0031
High Courts16 May 1917
Ram Sahi and Others Vs Mahanth Mahabir Gir and Others
Patna High Court · AIR 1917 Patna 500(1) : 40 Ind. Cas. 606
High Courts15 May 1917
Mahant Krishna Dayal Gir Vs Gosain Laldhari Gir
Patna High Court · AIR 1917 Patna 882 : 40 Ind. Cas. 276
High Courts14 May 1917
Srimat Narain Deo Vs Thakurain Kusum Kumari
Patna High Court · AIR 1917 Patna 280 : 40 Ind. Cas. 597
Succession Act, 1925 — Section 46, 48
High Courts11 May 1917
Musammat Bhagela Kuer and Others Vs Abdul Rahman and Others
Patna High Court · AIR 1917 Patna 198 : 40 Ind. Cas. 79
Limitation Act, 1963 — Section 19
High Courts11 May 1917
Ghasi Ram Vs Sukra Uraon and Others
Patna High Court · AIR 1917 Patna 287 : 40 Ind. Cas. 739
Penal Code, 1860 (IPC) — Section 235, 447
High Courts10 May 1917
Punit Mahton Vs Sirajulhaq and Another
Patna High Court · AIR 1917 Patna 217 : 40 Ind. Cas. 300
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts10 May 1917
Palki Pandey and Others Vs Dwarka Pandey and Others
Patna High Court · AIR 1917 Patna 471(1) : 40 Ind. Cas. 530
High Courts10 May 1917
Suba Mahton Vs Munshi Mahton and Others
Patna High Court · AIR 1917 Patna 245 : 40 Ind. Cas. 625
High Courts09 May 1917
Bhirukhi Ojha Vs Musammat Rajbansi Kuer and Rameshwar Prashad Singh and Others
Patna High Court · AIR 1917 Patna 262 : 40 Ind. Cas. 638
High Courts09 May 1917
Talebar Chowdhry Vs Emperor
Patna High Court · 40 Ind. Cas. 750
Criminal Procedure Code, 1898 (CrPC) — Section 367, 421, 423, 424Penal Code, 1860 (IPC) — Section 379, 425, 426
High Courts09 May 1917
Bisheswar Dayal Sahu and Others Vs Bansropan Sahu and Others
Patna High Court · AIR 1917 Patna 123 : 44 Ind. Cas. 546